High Courts02 Sept 1999Dismissed
North East Finance Corporation Ltd. and Another Vs Union of India (UOI) and Others
Sikkim High Court · (1999) 09 SIK CK 0001
COURT ARCHIVE
Sikkim High Court judgments, 1999
3 judgments · page 1 of 1
High Courts21 Jul 1999Dismissed
Alankar Commercial Pvt. Ltd. Vs Assistant Commissioner of Income Tax and Others
Sikkim High Court · (2000) 100 CompCas 910 : (2000) 243 ITR 626 : (2001) 117 TAXMAN 308
High Courts21 Jul 1999
ALANKAR COMMERCIAL (P) LTD. Vs ASSISTANT COMMISSIONER OF INCOME TAX and Others
Sikkim High Court · (2000) 159 CTR 161