High Courts06 Nov 2025Dismissed

Meena Jha Vs State Bank Of India & Ors

Sikkim High Court · (2025) 11 SIK CK 0048

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17(1)Security Interest (Enforcement) Rules, 2002 - Rule 9(3), 9(4)
High Courts30 Apr 2025Disposed Of

Sushan Darjee (Hingmang) Vs State Of Sikkim

Sikkim High Court · (2025) 04 SIK CK 0711

Protection Of Children From Sexual Offences Act, 2012 - Section 2(d), 4, 5(j)(ii), 5(l), 5(q), 6Indian Penal Code, 1860 - Section 363, 375, 376, 376(1), 376(2)(h), 376(2)(n), 376(3)Code Of the Criminal Procedure, 1973 - Section 222(2), 313