High Courts18 May 2016Dismissed
Rakesh Gurung @ Chandan @ Prakash Vs State of Sikkim
Sikkim High Court · (2016) 164 AIC 313 : (2017) ALLMRCri 186
COURT ARCHIVE
Sikkim High Court judgments, 2016
56 judgments · page 3 of 3
High Courts09 May 2016Dismissed
The Branch Manager, United India Insurance Co. Ltd., 31-A, National Highway, Near Khadi Bhawan, P.O. Tadong and P.S. Sardar, East Sikkim - Appellant/Insurer @HASH Mr. Mohan Rao Muddukuri, Son of Late Venkata Rao
Sikkim High Court · (2016) 4 ACC 574 : (2017) ACJ 1326 : (2016) 3 TAC 174
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts06 May 2016Disposed Off
The Branch Manager, National Insurance Co. Ltd., Gangtok Branch Office, M.G. Marg, Gangtok - Appellant @HASH Mrs. Shova Lepcha, Wife of Prem Tshering Lepcha, Resident of Nimtar PW, 31-A, National Highway, Near Nim Valley School, Kartok, Namcheybung, GPU,
Sikkim High Court · (2016) 4 ACC 870 : (2016) 4 ACC 380 : (2016) 3 TAC 5
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts02 May 2016Partly Allowed
The Branch Manager, National Insurance Co. Ltd. East Sikkim. Vs Mr. Kharka Singh Tamang
Sikkim High Court · (2016) AAC 2025 : (2017) ACJ 1097 : (2016) 3 CivilLJ 826 : (2016) 2 TAC 866
Motor Vehicles Act, 1988 — Section 168
High Courts29 Apr 2016Dismissed
Niti Raj Subba Vs State of Sikkim
Sikkim High Court · (2016) 162 AIC 797
Protection of Children from Sexual Offences Act, 2012 - Section 14, 30, 7, 8
High Courts20 Apr 2016Dismissed
The Branch Manager, ICICI Lombard General Insurance Company Ltd., Gangtok Branch, Mundra Building, 5th Floor, M.G. Marg, P.O. and P.S. Gangtok, East Sikkim - Appellant @HASH Smt. Dichen Bhutia, W/o Late Karma Thinlay Bhutia, Aged about 44 years - Responde
Sikkim High Court · (2016) 4 ACC 487 : (2017) ACJ 918 : (2016) 3 TAC 201
Motor Vehicles Act, 1988 - Section 166
High Courts20 Apr 2016Dismissed
The Branch Manager, ICICI Lombard General Insurance Company Ltd. Vs Shri Sonam Palzor Bhutia
Sikkim High Court · (2017) AAC 126
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts07 Apr 2016Partly Allowed
Naresh Kumar Agarwal Vs State of Sikkim
Sikkim High Court · (2016) CriLJ 3445 : (2016) 3 Crimes 654
High Courts05 Apr 2016Dismissed
Shri Gandip Prasad Vs State of Sikkim
Sikkim High Court · (2016) 162 AIC 802
Penal Code, 1860 (IPC) - Section 302
High Courts05 Apr 2016Disposed off
Rinzing Chewang Kazi Vs The State of Sikkim and Others
Sikkim High Court · (2016) 04 SIK CK 0004
Constitution of India, 1950 - Article 14, Article 15, Article 21
High Courts01 Apr 2016Partly Allowed
Bishal Lamgadey Vs State of Sikkim
Sikkim High Court · (2016) 04 SIK CK 0003
Constitution of India, 1950 - Article 20(2)Penal Code, 1860 (IPC) - Section 166A, Section 354A, Section 354B, Section 354C, Section 354D, Section 370, Section 370A, Section 375, Section 376, Section 376(2)(i), Section 376A, Section 376C, Sect
High Courts26 Mar 2016Dismissed
Thentook Bhutia and Others Vs Teesta Valley Power Transmission Limited and Others
Sikkim High Court · (2016) 03 SIK CK 0005
Electricity Act, 2003 - Section 14, Section 164, Section 67(2), Section 68Land Acquisition Act, 1894 - Section 4Telegraph Act, 1885 - Section 10, Section 10(d), Section 16, Section 16(1), Section 16(3), Section 16(4)
High Courts21 Mar 2016Allowed
Naima Khatun Vs The State of Sikkim and Others
Sikkim High Court · (2016) LIC 1905
Constitution of India, 1950 - Article 300-A
High Courts16 Mar 2016Allowed
Sangita and Others Vs State of Sikkim
Sikkim High Court · (2016) 03 SIK CK 0004
Evidence Act, 1872 - Section 114(g)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 42, Section 42(1), Section 42(2), Section 50, Section 57Penal Code, 1860 (IPC) - Section 177, Section 34
High Courts16 Mar 2016Allowed
Sangita alias Sushma Pradhan - Appellant @HASH State of Sikkim
Sikkim High Court · (2016) CriLJ 4574 : (2017) 1 Crimes 490
Penal Code, 1860 (IPC) - Section 34Sikkim Anti-Drugs Act, 2006 - Section 9(d)Sikkim Anti-Drugs Rules, 2007 - Rule 17(1)
High Courts03 Mar 2016Partly Allowed
The Branch Manager, National Insurance Co. Ltd. Vs Karma Bhutia and Others
Sikkim High Court · (2016) AAC 1375 : (2016) 161 AIC 830 : (2016) 3 CivilLJ 718 : (2016) 2 TAC 812
Motor Vehicles Act, 1988 - Section 149, Section 149(2)(a)(ii), Section 163A, Section 5