High Courts07 Sept 2010Dismissed
Shri Tsewang Gyatsho Kaleon and Others Vs State of Sikkim and Others
Sikkim High Court · (2010) 09 SIK CK 0010
COURT ARCHIVE
Sikkim High Court judgments, 2010
42 judgments · page 2 of 3
High Courts06 Sept 2010Allowed
Shri Tshering Lepcha Vs The State of Sikkim
Sikkim High Court · (2010) 09 SIK CK 0011
High Courts06 Sept 2010
Shri Gurmit Bhutia and Others Vs The State of Sikkim
Sikkim High Court · (2010) 09 SIK CK 0004
High Courts03 Sept 2010Allowed
Shri Kishore Thapa Vs The State of Sikkim
Sikkim High Court · (2012) 1 Crimes 166
High Courts01 Sept 2010Dismissed
Shiva Nand Misra (Joint Director), Human Resource Development Department Tashiling Secretariat Vs The State of Sikkim and Others
Sikkim High Court · (2010) 09 SIK CK 0008
High Courts01 Sept 2010
Shri Syriac Joseph, Computer Programmer, Water Security and PHE Department, Government of Sikkim Vs The Department of information Technology and Others
Sikkim High Court · (2010) 09 SIK CK 0001
High Courts30 Aug 2010Dismissed
Dugo Bhutia Vs State of Sikkim and Others
Sikkim High Court · (2010) 08 SIK CK 0005
High Courts27 Aug 2010
Shri Janga Bahadur Chettri and Others Vs The State of Sikkim and Others
Sikkim High Court · (2010) 08 SIK CK 0001
High Courts18 Aug 2010
Shri Ram Krishna Pradhan Vs Shri Bhagawat Prasad and Others
Sikkim High Court · (2010) 08 SIK CK 0003
High Courts17 Aug 2010Dismissed
Shri Ashish Kumar Jha Vs The State of Sikkim, The Secretary, Health Care, Human Services and Family Welfare Department, Government of Sikkim and Others
Sikkim High Court · (2010) 08 SIK CK 0004
High Courts13 Aug 2010
Durga Prasad Chettri Vs State of Sikkim
Sikkim High Court · (2010) CriLJ 4479 : (2011) 2 Crimes 237
High Courts12 Aug 2010Allowed
Shri Dibya Prasad Pradhan and Shri Hitendra Prasad Pradhan Vs The State of Sikkim
Sikkim High Court · AIR 2011 Sikk 1
High Courts30 Jul 2010Dismissed
Tashi Delek Gaming Solutions Pvt. Ltd. and Another Vs Union of India and Others
Sikkim High Court · (2013) 60 VST 391
High Courts24 May 2010Allowed
The State Bank of India Vs Vivek Garg and Others
Sikkim High Court · AIR 2011 Sikk 7
High Courts17 May 2010Dismissed
Branch Manager, New India Assurance Co. Ltd. Vs Smt. Kusha Rai and Others
Sikkim High Court · (2011) ACJ 2275 : (2011) 1 TAC 263
High Courts17 May 2010Dismissed
Branch Manager, Oriental Insurance Co. Ltd. and another Vs M.K. Subba and others
Sikkim High Court · (2011) ACJ 1482
High Courts11 May 2010Allowed
Branch Manager, Oriental Insurance Co. Ltd. Vs Subrata Mitra and another
Sikkim High Court · (2012) ACJ 642
High Courts23 Apr 2010Allowed
Damber Bahadur Chhetri Vs State of Sikkim
Sikkim High Court · (2010) CriLJ 3076