High Courts29 Mar 2023Allowed
Chitraman Chettri Vs State Of Sikkim
Sikkim High Court · (2023) 03 SIK CK 0064
Indian Penal Code, 1860 — Section 408Code Of Criminal Procedure, 1973 — Section 389(3)
COURT ARCHIVE
Sikkim High Court judgments, 2023
173 judgments · page 8 of 9
High Courts28 Mar 2023
Court On Suo Motu Vs Secretary, Ministry Of Surface Transport & Ors.
Sikkim High Court · (2023) 03 SIK CK 0051
High Courts27 Mar 2023Allowed
Chingba @ Robin Tamang Vs State Of Sikkim
Sikkim High Court · (2023) 03 SIK CK 0054
Indian Penal Code, 1860 — Section 307, 323, 448Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 65B
High Courts23 Mar 2023
Sikkim Power Development Corporation & Anr. Vs M/S Amalgamated Transpower (India) Ltd.
Sikkim High Court · (2023) 03 SIK CK 0038
High Courts22 Mar 2023Disposed Of
Subham Silal Vs Saroja Chettri And Others
Sikkim High Court · (2023) 03 SIK CK 0041
Motor Vehicles Act, 1988 — Section 173
High Courts22 Mar 2023Dismissed
Santosh Dong Vs State Of Sikkim And Others
Sikkim High Court · (2023) 03 SIK CK 0040
Sikkim State Subordinate Motor Vehicles Service Rules, 2015 — Rule 4(1)Sikkim Government Service Rules, 1974 — Rule 5(11), 8Constitution Of India, 1950 — Article 14, 16, 162, 309
High Courts21 Mar 2023
Sikkim Power Development Corporation & Anr. Vs M/S Amalgamated Transpower (India) Ltd.
Sikkim High Court · (2023) 03 SIK CK 0022
High Courts20 Mar 2023
Sikkim Power Development Corporation & Anr. Vs M/S Amalgamated Transpower (India) Ltd.
Sikkim High Court · (2023) 03 SIK CK 0024
High Courts17 Mar 2023Disposed Of
M/S Mahabir Prasad Agarwal Vs Union Of India & Ors.
Sikkim High Court · (2023) 03 SIK CK 0018
Arbitration And Conciliation Act, 1996 — Section 11
High Courts17 Mar 2023Disposed Of
Aanuj Infraprojects Pvt. Ltd Vs Union Of India And Anr.
Sikkim High Court · (2023) 03 SIK CK 0017
Arbitration And Conciliation Act, 1996 — Section 11
High Courts16 Mar 2023Allowed
Duk Nath Nepal Vs State Of Sikkim & Ors
Sikkim High Court · (2023) 03 SIK CK 0028
High Courts16 Mar 2023
Navraj Tiwari Vs State Of Sikkim And Ors
Sikkim High Court · (2023) 03 SIK CK 0027
Rights Of Persons With Disabilities Act, 2016 — Section 33, 34
High Courts15 Mar 2023
Sikkim Power Development Corporation & Anr Vs M/S Amalgamated Transpower (India) Ltd
Sikkim High Court · (2023) 03 SIK CK 0029
High Courts14 Mar 2023
Chewang Namgyal Bhutia Vs State Of Sikkim And Others
Sikkim High Court · (2023) 03 SIK CK 0030
High Courts09 Mar 2023Dismissed
Branch Manager, New India Assurance Co. Ltd. And Another Vs Sachin Darjee And Others
Sikkim High Court · (2023) 03 SIK CK 0015
High Courts09 Mar 2023
Divisional Forest Officer (T) South, Department Of Forest, Environment & Wildlife Management, District Namchi, Sikkim & Ors. Vs Ashok Tshering Bhutia
Sikkim High Court · (2023) 03 SIK CK 0013
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 1A(3), Order 41 Rule 25
High Courts03 Mar 2023Allowed
Reena Kumari Vs Secretary, Ministry Of AYUSH, Government Of India, Ministry Of AYUSH Bhawan, B-Block, GPO Complex, INA, New Delhi- 110023 & Ors.
Sikkim High Court · (2023) 03 SIK CK 0011
High Courts02 Mar 2023Disposed Of
ICFAI University Sikkim Ranka Road, Lower Sichey Vs Union Of India & Ors.
Sikkim High Court · (2023) 03 SIK CK 0008
Central Goods And Services Tax Act, 2017 — Section 174(2)Finance Act, 1994 — Section 74, 74(1)
High Courts28 Feb 2023
Court On Suo Motu Vs Secretary, Ministry Of Surface Transport & Ors.
Sikkim High Court · (2023) 02 SIK CK 0048
High Courts27 Feb 2023
Sikkim Power Development Corporation & Anr Vs M/S Amalgamated Transpower (India) Ltd.
Sikkim High Court · (2023) 02 SIK CK 0052