High Courts29 May 2023Disposed Of
Srijana Gurung Vs Union Of India & Ors
Sikkim High Court · (2023) 05 SIK CK 0085
COURT ARCHIVE
Sikkim High Court judgments, 2023
173 judgments · page 6 of 9
High Courts25 May 2023Dismissed
Lalita Subba (Limboo) Vs Silvester Rai And Others
Sikkim High Court · (2023) 05 SIK CK 0071
Code Of Civil Procedure, 1908 — Section 2(2), 9ALimitation Act, 1963 — Section 14Code Of Civil Procedure, 1908 — Order 20 Rule 6, Order 43 Rule 1
High Courts25 May 2023
Bishnu Prasad Sharma Vs Secretary, Land Revenue And Disaster Management Department & Ors
Sikkim High Court · (2023) 05 SIK CK 0068
High Courts24 May 2023Allowed
State Of Sikkim & Ors Vs Dr. Ghanashyam Sharma & Anr
Sikkim High Court · (2023) 05 SIK CK 0064
Sikkim Water (Prevention And Control Of Pollution) Rules, 1991 — Rule 12
High Courts23 May 2023Dismissed
Charles L. Lucksom & Anr Vs State Of Sikkim & ORS
Sikkim High Court · (2023) 05 SIK CK 0063
Sikkim Lokayukta Act, 2014 — Section 14Sikkim Lokayukta Regulations, 2016 — Regulation 3
High Courts23 May 2023Disposed Of
State Of Sikkim Vs Pintso Bhutia
Sikkim High Court · (2023) 05 SIK CK 0061
Protection Of Children From Sexual Offences Act, 2012 — Section 8, 9(m), 10Indian Penal Code, 1860 — Section 34, 302, 354A(1)(i)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts19 May 2023Dismissed
Trilochan Kapoor Sharma Vs State Of Sikkim
Sikkim High Court · (2023) 05 SIK CK 0055
Code Of Criminal Procedure, 1973 — Section 389, 389(1), 389(3), 482Constitution Of India, 1950 — Article 136
High Courts19 May 2023
M/S Lupin Limited & Anr Vs Union Of India & Anr
Sikkim High Court · (2023) 05 SIK CK 0049
High Courts19 May 2023
Eric Pazo Vs Jorgay Namka And Others
Sikkim High Court · (2023) 05 SIK CK 0047
Indian Succession Act, 1925 — Section 63, 63(c), 295Evidence Act, 1872 — Section 68Sikkim State Rules Registration Of Document, 1930 — Rule 7
High Courts18 May 2023
Court On Suo Motu Vs Secretary, Ministry Of Surface Transport & Ors
Sikkim High Court · (2023) 05 SIK CK 0045
High Courts18 May 2023
Jit Bahadur Limboo Vs State Of Sikkim & Ors.
Sikkim High Court · (2023) 05 SIK CK 0044
Sikkim Public Services Act, 2006 — Section 3
High Courts18 May 2023
Union Of India & Ors. Vs State Of Sikkim & Anr.
Sikkim High Court · (2023) 05 SIK CK 0042
Land Acquisition Act, 1894 — Section 4(1)
High Courts18 May 2023Disposed Of
Indra Kumari Chettri And Others Vs District Collector (CALA), Namchi, Sikkim And Others
Sikkim High Court · (2023) 05 SIK CK 0040
High Courts18 May 2023Disposed Of
Chandra Lal Rai And Others Vs District Collector (CALA), Namchi, Sikkim And Others
Sikkim High Court · (2023) 05 SIK CK 0039
High Courts18 May 2023Disposed Of
Navraj Tiwari Vs State Of Sikkim And Ors.
Sikkim High Court · (2023) 05 SIK CK 0036
High Courts17 May 2023Disposed Of
Palden Ongchu Pazo And Another Vs Sonam Dolkar And Others
Sikkim High Court · (2023) 05 SIK CK 0035
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts15 May 2023Dismissed
Karma Thupden Chopel Bhutia Vs State Of Sikkim And Others
Sikkim High Court · (2023) 05 SIK CK 0070
Bombay Cinema Rules, 1954 — Rule 6Constitution Of India, 1950 — Article 51A, 226
High Courts15 May 2023
Tashi Pintso Lepcha Vs State Of Sikkim
Sikkim High Court · (2023) 05 SIK CK 0034
Limitation Act, 1963 — Section 5
High Courts12 May 2023Allowed
Bhagi Maya Gurung & Ors Vs Mahindra Gurung & Ors
Sikkim High Court · (2023) 05 SIK CK 0032
Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24
High Courts10 May 2023Dismissed
Sikkim Power Development Corporation & Ors Vs M/s Amalgamated Transpower (India) Ltd. (ATPL) & Ors
Sikkim High Court · (2023) 05 SIK CK 0069
Arbitration And Conciliation Act, 1996 — Section 37