High Courts17 Aug 2023Disposed Of
Commissioner Of Central Excise & Service Tax, Siliguri Commissionerate, Siliguri Vs M/S Perfect Technologies
Sikkim High Court · (2023) 08 SIK CK 0046
COURT ARCHIVE
Sikkim High Court judgments, 2023
173 judgments · page 4 of 9
High Courts17 Aug 2023Dismissed
Tashi Dawa Vs Keshari Pradhan And Others
Sikkim High Court · (2023) 08 SIK CK 0045
Transfer Of Property Act, 1882 — Section 1, 8, 52, 123Code Of Civil Procedure, 1908 — Section 11, 100, 103, 151Indian Registration Act, 1908 — Section 1
High Courts07 Aug 2023Dismissed
Roma Kanti Alley Vs Tenzing Chopel Bhutia
Sikkim High Court · (2023) 08 SIK CK 0029
Code Of Criminal Procedure, 1973 — Section 145, 147Code Of Civil Procedure, 1908 — Section 149, 151Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Aug 2023Disposed Of
Sanjit Rai Vs State Of Sikkim
Sikkim High Court · (2023) 08 SIK CK 0028
Indian Penal Code, 1860 — Section 201, 300, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 65B(4)
High Courts07 Aug 2023Dismissed
Shova Gurung Vs Siddharth Raj Gurung & Ors.
Sikkim High Court · (2023) 08 SIK CK 0027
Evidence Act, 1872 — Section 138Constitution Of India, 1950 — Article 227
High Courts04 Aug 2023
Matrika Prasad Sharma And Others Vs Tashi Chophel And Another
Sikkim High Court · (2023) 08 SIK CK 0025
High Courts04 Aug 2023
Man Kumar Basnet And Others Vs Tashi Chophel And Another
Sikkim High Court · (2023) 08 SIK CK 0024
High Courts04 Aug 2023Dismissed
Chumden Nangpa Vs Tenzing Yapshi Yuthok & Ors
Sikkim High Court · (2023) 08 SIK CK 0006
Code Of Civil Procedure, 1908 — Order I Rule 10, Order 1 Rule 10(2)
High Courts04 Aug 2023Disposed Of
Gati Infrastructure Group (GATI) Vs Dolma Kumari Thatal & Ors
Sikkim High Court · (2023) 08 SIK CK 0005
High Courts04 Aug 2023Allowed
NHPC Limited Vs State Of Sikkim And Others
Sikkim High Court · (2023) 08 SIK CK 0004
Land Acquisition Act, 1894 — Section 4, 6, 9, 11, 11ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 19, 23, 24, 24(1), 24(1)(a), 25, 26, 27, 28, 29, 30
High Courts03 Aug 2023
Puspa Mishra And Others Vs State Of Sikkim And Others
Sikkim High Court · (2023) 08 SIK CK 0002
High Courts02 Aug 2023
Pradeep Khatiwara Vs State Of Sikkim
Sikkim High Court · (2023) 08 SIK CK 0003
Code Of Criminal Procedure, 1973 — Section 391Indian Penal Code, 1860 — Section 84
High Courts01 Aug 2023Disposed Of
Duk Nath Nepal Vs State Of Sikkim & Ors
Sikkim High Court · (2023) 08 SIK CK 0019
High Courts01 Aug 2023Disposed Of
In Re - Discharge Of Effluents By Pharma Companies Situated At Singtam Vs
Sikkim High Court · (2023) 08 SIK CK 0018
High Courts01 Aug 2023
State Of Sikkim And Others Vs Thupten Kalden Bhutia And Others
Sikkim High Court · (2023) 08 SIK CK 0007
High Courts27 Jul 2023
Anu Hangma Subba Vs Gyan Bahadur Chettri & Ors.
Sikkim High Court · (2023) 07 SIK CK 0028
Code Of Civil Procedure, 1908 — Order I Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts26 Jul 2023Dismissed
Durga Singh Kami Vs State Of Sikkim
Sikkim High Court · (2023) 07 SIK CK 0039
High Courts25 Jul 2023
Menuka Sharma & Ors. Vs State Of Sikkim & Ors
Sikkim High Court · (2023) 07 SIK CK 0036
High Courts17 Jul 2023
Tulsi Das Subba Vs Man Bir Subba & Ors
Sikkim High Court · (2023) 07 SIK CK 0022
Sikkim Panchayat Act, 1993 — Section 2(j), 2(1)(j), 119, 119(1)Sikkim Panchayat (Conduct Of Election) Rules, 1997 — Rule 88
High Courts11 Jul 2023Disposed Of
Tej Bahadur Thapa Vs Union Of India And Others
Sikkim High Court · (2023) 07 SIK CK 0021