High Courts21 Sept 2023Disposed Of
Silajit Guha Vs Prof. Avinash Khare And Others
Sikkim High Court · (2023) 09 SIK CK 0036
COURT ARCHIVE
Sikkim High Court judgments, 2023
173 judgments · page 3 of 9
High Courts21 Sept 2023Disposed Of
Rabin Rai Vs State Of Sikkim
Sikkim High Court · (2023) 09 SIK CK 0033
Indian Penal Code, 1860 — Section 304, 304(ll), 325, 325(/li)Code Of Criminal Procedure, 1973 — Section 161, 313, 313(4), 313(5), 342
High Courts20 Sept 2023
Roshni Sinha Roy (Rasaily) Vs Suvranshu Sinha Roy
Sikkim High Court · (2023) 09 SIK CK 0050
High Courts20 Sept 2023Allowed
Dawagyal Lepcha Vs State Of Sikkim
Sikkim High Court · (2023) 09 SIK CK 0031
Indian Penal Code, 1860 — Section 375, 375(a), 375(b), 375(c), 375(d), 376, 376(2)(f), 376(2)(j), 376(2)(l), 448, 457, 506Evidence Act, 1872 — Section 45, 114(g), 118, 119, 122, 165Code Of Criminal Procedure, 1973 — Section 164
High Courts12 Sept 2023Dismissed
Zydus Wellness Products Limited & Ors Vs Union Of India & Others
Sikkim High Court · (2023) 09 SIK CK 0030
Companies Act, 2013 — Section 2(45), 2(72), 7(2)Transfer Of Property Act, 1882 — Section 54Central Goods And Services Act, 2017 — Section 2(84), 22
High Courts11 Sept 2023
Airports Authority Of India, Represented By And Through The Airport Director, Pakyong Airport, Pakyong, East Sikkim � 737106 Vs State Of Sikkim & 5 Others
Sikkim High Court · (2023) 09 SIK CK 0029
Sikkim Greenfield Airport,Pakyong (Settlement Of Claims For Loss and Damages) Act, 2018 &msash; Section 1. 13, 17, 18
High Courts08 Sept 2023
Yozan Rai Vs Chief Information Commissioner & Others
Sikkim High Court · (2023) 09 SIK CK 0016
High Courts06 Sept 2023
Tsheten Tshering Bhutia Vs State Of Sikkim
Sikkim High Court · (2023) 09 SIK CK 0014
High Courts06 Sept 2023
Birendra Rai @ Biren Vs State Of Sikkim
Sikkim High Court · (2023) 09 SIK CK 0013
High Courts04 Sept 2023Disposed Of
Baba Sunil Chettri & Others Vs State Of Sikkim
Sikkim High Court · (2023) 09 SIK CK 0004
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 380
High Courts04 Sept 2023Disposed Of
Tularam Dhakal & Others Vs State Of Sikkim
Sikkim High Court · (2023) 09 SIK CK 0003
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 324
High Courts01 Sept 2023Dismissed
Reshab Kumar Vs State Of Sikkim & 8 Others
Sikkim High Court · (2023) 09 SIK CK 0015
Code Of Criminal Procedure, 1973 — Section 145Constitution Of India, 1950 — Article 226
High Courts01 Sept 2023
Guru Singh Sabha And Another Vs State Of Sikkim And Others
Sikkim High Court · (2023) 09 SIK CK 0002
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts30 Aug 2023
State Of Sikkim Vs Jasbir Singh
Sikkim High Court · (2023) 08 SIK CK 0060
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 377, 378(3)
High Courts30 Aug 2023
Narayan Pradhan Vs Sub-Divisional Magistrate, Rongli, Pakyong District, Sikkim, Pin � 737101 & Others
Sikkim High Court · (2023) 08 SIK CK 0058
High Courts28 Aug 2023
Kishan Kumar Bhujel Vs State Of Sikkim And Others
Sikkim High Court · (2023) 08 SIK CK 0067
High Courts24 Aug 2023Dismissed
Kamala Tamang & 15 Ors Vs State Of Sikkim & 64 Ors
Sikkim High Court · (2023) 08 SIK CK 0051
Sikkim Human Resource Development Department (Assistant Education Officer) Recruitment Rules, 2011 — Rule 5, 9
High Courts22 Aug 2023Dismissed
Bharat Prasad Gupta Vs Md Rajjak
Sikkim High Court · (2023) 08 SIK CK 0052
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 2
High Courts21 Aug 2023Dismissed
Chandan Bikomiya Deori Vs Ministry Of Home Affairs, Government Of India, Through The Secretary, Department Of ITBP 11 Wahini, Indo-Tibetan Border Police Force, Via 99 Force Post Office Pin-110001 & Ors
Sikkim High Court · (2023) 08 SIK CK 0071
Indian Tibetan Border Police Force Act, 1992 — Section 11, 29, 156Indo Tibetan Border Police Force Rules, 1994 — Rule 25, 28Constitution Of India, 1950 — Article 226, 227
High Courts21 Aug 2023Dismissed
Phulman Limboo & Ors Vs Som Maya Limboo & Ors
Sikkim High Court · (2023) 08 SIK CK 0049
Code Of Civil Procedure, 1908 — Section 115Court Fees Act, 1870 — Section 7Legal Services Authorities Act, 1987 — Section 12