High CourtsSingle Bench(2023) 09 SIK CK 0013

Birendra Rai @ Biren vs State Of Sikkim

Sikkim High Court · Decided on 6 September 2023

HON’BLE JUDGES
Meenakshi Madan Rai, J
CASE NUMBER
Criminal Appeal No. 01 Of 2023

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6 paragraphs · 245 words

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Meenakshi Madan Rai, J

In compliance to the Order of this Court dated 30-08-2023, the amended Memorandum of Appeal with additional grounds have been filed by the Learned Legal Aid Counsel for the Appellant on 04-09-2023.

Let Paper-Books be prepared incorporating the amended Memorandum of Appeal.

Registry to take necessary steps.

List on 12-10-2023.