High CourtsSingle Bench(2023) 09 TP CK 0011

Bikash Datta And Anr vs Bindulal Basak And Ors

Tripura High Court · Decided on 8 September 2023

HON’BLE JUDGES
Arindam Lodh, J
CASE NUMBER
Regular Second Appeal No. 5 Of 2023

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5 paragraphs · 230 words

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Arindam Lodh, J

The appeal has already been admitted.

List the matter for hearing in its usual course.

Registry is directed to prepare the paper book and supply copy of the same to the learned counsel for the parties.