High CourtsSingle Bench(2023) 09 SIK CK 0016

Yozan Rai vs Chief Information Commissioner & Others

Sikkim High Court · Decided on 8 September 2023

HON’BLE JUDGES
Bhaskar Raj Pradhan, J
CASE NUMBER
Writ Petition (C) No. 36 Of 2022

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3 paragraphs · 211 words

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Bhaskar Raj Pradhan, J

On the request of learned counsel for the petitioner, list this matter for hearing on 7.11.2023.