High Courts06 Jun 1975
Passang Lama Vs State of Sikkim
Sikkim High Court · (1975) CriLJ 1350
Criminal Procedure Code, 1973 (CrPC) — Section 147, 164, 207, 251, 254Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 342
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1,841 judgments · page 93 of 93
Sikkim High Court · (1975) CriLJ 1350