High Courts16 Dec 1981
Sonam Pintso Vs State of Sikkim and Others
Sikkim High Court · (1982) CriLJ 717
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 91 of 93
High Courts10 Dec 1981
Sunil Chandra Jain Vs Jitan Panwala and Others
Sikkim High Court · AIR 1982 Sikk 38
High Courts28 Sept 1981
P.C. Sukhani Vs State of Sikkim and Another
Sikkim High Court · AIR 1982 Sikk 1
High Courts07 Jul 1981
Union of India (UOI) Vs Ashok Tshering Lama
Sikkim High Court · AIR 1981 Sikk 34
High Courts03 Jun 1981
Durga Prasad Pradhan Vs Palden Lama and Another
Sikkim High Court · AIR 1981 Sikk 41
High Courts14 May 1981
Nima Tshering Bhutia and Another Vs State of Sikkim
Sikkim High Court · (1981) CriLJ 1391
High Courts04 Sept 1980
Nauranglall Agarwala and Others Vs Smt. Basant Kumari Sud
Sikkim High Court · AIR 1981 Sikk 22
High Courts23 Jun 1980
State of Sikkim Vs Pemba Sherpa and Another
Sikkim High Court · (1981) CriLJ 856
High Courts08 May 1980
Tshering Wongdi Bhutia Vs Sonam Pintso and Others
Sikkim High Court · AIR 1981 Sikk 1
High Courts29 Apr 1980
Pema Dukpa and Another Vs State of Sikkim
Sikkim High Court · (1981) CriLJ 276
High Courts17 Mar 1980
S. Gajinder Singh Vs Union of India (UOI) and Others
Sikkim High Court · AIR 1981 Sikk 9
High Courts05 Dec 1979
Dal Bahadur Lama Vs Ratna Kumari Basnet and Another
Sikkim High Court · AIR 1983 Sikk 8