High Courts05 Dec 1990
Kanchenjunga Properties Pvt. Ltd. and Another Vs State of Sikkim and Others
Sikkim High Court · (1991) 191 ITR 575
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 89 of 93
High Courts19 Jul 1989
Balchand Udairam and Another, Ramchandra Verma, Saroj Agarwal, Rameshwarlal Kandoi and Others, Narpat Singhi and Another, Jiwan Ram Agarwal, Ishwarchandra Singhal and Another, Chothmull Joshi, Asha Devi Singhi, Durga Prasad Bhawanipuri and Another, Jagat Singh Singhi, Amar Singh Singhi and Anand Kumar Singhal and Another Vs State of Sikkim and Others
Sikkim High Court · (1989) 180 ITR 530 : (1990) 50 TAXMAN 36
High Courts18 Mar 1988
State of Sikkim Vs Rolland Christopher Chettri and Another
Sikkim High Court · (1989) CriLJ 207
High Courts01 Jul 1987Allowed
Smt. Sakuntala Bai and Another Vs State of Sikkim and Others
Sikkim High Court · (1987) 66 STC 402
High Courts30 Jul 1986
State of Sikkim Vs Dewa Tshering Bhutia and Others
Sikkim High Court · (1987) CriLJ 491
High Courts13 Jun 1986
Om Prakash Bajoria Vs Public Prosecutor and Others
Sikkim High Court · (1987) CriLJ 1234
High Courts21 Nov 1985
Kul Bahadur Rai and Another Vs Dawa Tshering Lepcha and Another
Sikkim High Court · AIR 1986 Sikk 18
High Courts02 Nov 1985
Pem Choden Bhutiani and Another Vs Rinchen Dorjee
Sikkim High Court · AIR 1986 Sikk 22
High Courts12 Aug 1985
State of Sikkim Vs M.K.O. Nair and Another
Sikkim High Court · (1986) CriLJ 415
High Courts31 May 1985
Gangtok Auto Works Pvt. Ltd. and Others Vs Tobgyal Wangchuk Tenzing Namgyal and Others
Sikkim High Court · AIR 1985 Sikk 23
High Courts30 May 1985
General Secretary, Dharma Chakra Centre, Rumtek Monastery and Others Vs Denzong Cinema Ltd.
Sikkim High Court · AIR 1985 Sikk 17
High Courts30 Mar 1985
State of Sikkim Vs Gyalpo Tshering Tamang and Others
Sikkim High Court · (1985) CriLJ 1423
High Courts16 Mar 1985
Aringdas Rai Vs Bir Bahadur Rai and Others
Sikkim High Court · AIR 1986 Sikk 1
High Courts15 Dec 1984
Dal Bahadur Lama and Others Vs Smt. Ratna Kumari Basnet
Sikkim High Court · AIR 1986 Sikk 10
High Courts21 Aug 1984Dismissed
Hari Prasad Sapkota and others Vs Krishna Prasad and others
Sikkim High Court · AIR 1984 Sikk 71