High Courts04 Sept 1998Allowed
Ishwar Das Darjee Vs State of Sikkim
Sikkim High Court · (1998) CriLJ 4447
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 87 of 93
High Courts04 Sept 1998Dismissed
P.K. Saraswat, T.P. Sharma, Ravi Pradhan and Another and D.D. Mundra and Others Vs Union of India (UOI) and Others
Sikkim High Court · AIR 1999 Sikk 16
High Courts04 Sept 1998
Miss. Tshering Diki Bhutia Vs State of Sikkim and Others
Sikkim High Court · AIR 1999 Sikk 1
High Courts12 Aug 1997
Gulshan Rai and Another Vs State of Sikkim and Others
Sikkim High Court · AIR 1999 Sikk 7
High Courts31 Jul 1997
State of Sikkim Vs Dorjee Sherpa and Others
Sikkim High Court · (1998) CriLJ 2685
High Courts26 Jul 1997
B.B. Lohar Vs Prem Prakash Goyal
Sikkim High Court · AIR 1999 Sikk 11 : AIR 1997 Sikk 11
High Courts22 Jul 1997Allowed
Nuswan Burjor Madan and Another Vs Biswanath Das and Another
Sikkim High Court · (1998) CriLJ 2218
High Courts29 May 1997
Pem Eden Bhutia and Others Vs State of Sikkim and Others
Sikkim High Court · AIR 1999 Sikk 14
High Courts29 May 1997
Rama Shankar Prasad and Others Vs The State and Others
Sikkim High Court · (1998) CriLJ 1926
High Courts04 Apr 1997
Martin Fonning Vs Managing Director, SBS
Sikkim High Court · (1997) 04 SIK CK 0001
High Courts24 Mar 1997
Brij Raj Oberoi Vs State of Sikkim and Another
Sikkim High Court · AIR 1999 Sikk 21
High Courts05 Mar 1997Dismissed
Nar Bahadur Bhandari Vs Union of India (UOI) and Others
Sikkim High Court · (1998) CriLJ 3475
High Courts03 Oct 1996Dismissed
Ajay Kumar Mittal Vs Babita Mittal
Sikkim High Court · (1998) 2 DMC 291
High Courts22 Jul 1996
Commissioner-cum-Secretary, Deptt. of Animal Husbandry and Another Vs Smt. K. Rinzing
Sikkim High Court · AIR 1997 Sikk 3
High Courts08 Jul 1996
Bhaskaranand Agarwal and Another Vs State of Sikkim and Others
Sikkim High Court · AIR 1998 Sikk 4
High Courts03 Jul 1996Dismissed
A. Jayaram Vs General Court Martial and Others
Sikkim High Court · (1997) CriLJ 2777
High Courts25 Jun 1996
Commissioner-cum-Secretary, Department of Animal Husbandry Vs Smt. K. Rinzing
Sikkim High Court · AIR 1998 Sikk 7