High Courts15 Sept 2000Allowed
K.S. Gurung Vs Ramananda Prasad and Another
Sikkim High Court · (2001) CriLJ 3072
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 86 of 93
High Courts08 Sept 2000
State of Sikkim Vs Jammu and Kashmir Bank Ltd. and Others
Sikkim High Court · AIR 2002 Sikk 8
High Courts07 Sept 2000
Tashi Wangdi Vs T.D. Rinzing and Others
Sikkim High Court · (2001) CriLJ 3441
High Courts07 Sept 2000Dismissed
Surjit Panigrahi Vs The Principal, Sikkim Govt. Law College, Gangtok and Others
Sikkim High Court · AIR 2002 Sikk 4
High Courts28 Aug 2000
Gulshan Rai Nagpal Vs Principal, Government Law College
Sikkim High Court · (2002) CriLJ 171
High Courts18 Aug 2000
Himal Enterprises (P.) Ltd. Vs Union of India (UOI) and Others
Sikkim High Court · (2002) 176 CTR 158 : (2002) 256 ITR 34
High Courts25 Jul 2000Dismissed
Birendra Shahi Vs State of Sikkim and Others
Sikkim High Court · (2002) CriLJ 169
High Courts29 May 2000Allowed
State of Sikkim Vs Deepen Rai and Others
Sikkim High Court · (2001) CriLJ 3166
High Courts26 May 2000Allowed
State of Sikkim Vs Tek Bahadur Tamang and Another
Sikkim High Court · (2001) CriLJ 4617
High Courts10 Apr 2000Allowed
In Re: Writer Constable 1626 Damber Bahadur Chhetri and Others
Sikkim High Court · (2001) CriLJ 3003
High Courts07 Apr 2000Allowed
Sarswati Devi and Others Vs State of Sikkim
Sikkim High Court · (2001) CriLJ 3921
High Courts29 Feb 2000Allowed
State of Sikkim Vs Smt. Pachey Khampa and Others
Sikkim High Court · AIR 2002 Sikk 5
High Courts02 Sept 1999Dismissed
North East Finance Corporation Ltd. and Another Vs Union of India (UOI) and Others
Sikkim High Court · (1999) 09 SIK CK 0001
High Courts21 Jul 1999Dismissed
Alankar Commercial Pvt. Ltd. Vs Assistant Commissioner of Income Tax and Others
Sikkim High Court · (2000) 100 CompCas 910 : (2000) 243 ITR 626 : (2001) 117 TAXMAN 308
High Courts21 Jul 1999
ALANKAR COMMERCIAL (P) LTD. Vs ASSISTANT COMMISSIONER OF INCOME TAX and Others
Sikkim High Court · (2000) 159 CTR 161
High Courts04 Sept 1998Allowed
Anand Bardewa Vs State of Sikkim
Sikkim High Court · (1999) CriLJ 1804