COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 85 of 93
High Courts28 May 2002Allowed
Puran Tirwa (Bishwakarma) Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 4416
High Courts22 Aug 2001Dismissed
Pem Dorjee Bhutia and Another Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 4641
High Courts19 Jun 2001Dismissed
Madan Chettri Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 3149
High Courts01 Jun 2001Dismissed
State of Sikkim Vs Buglar Muslim
Sikkim High Court · (2002) CriLJ 168
High Courts10 Apr 2001Dismissed
Mani Kumar Thapa Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 876
High Courts21 Mar 2001Allowed
Ran Tshering Lepcha Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 511
High Courts19 Mar 2001Dismissed
Sampatlal Bucha and Another Vs Union of India (UOI) and Others
Sikkim High Court · AIR 2002 Sikk 1
High Courts07 Mar 2001Allowed
Udai Man Gurung Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 691
High Courts20 Nov 2000
State of Sikkim Vs Sameer Ahmed and Others
Sikkim High Court · (2001) CriLJ 2680
High Courts27 Sept 2000Allowed
State Bank of Sikkim Employees'' Association and Another Vs State of Sikkim and Others
Sikkim High Court · (2000) 09 SIK CK 0008
High Courts27 Sept 2000
Taraman Chettri and Others Vs Union of India (UOI) and Others
Sikkim High Court · (2000) 09 SIK CK 0007
High Courts27 Sept 2000
Taraman Chettri and others Vs Union of India (UOI) and others
Sikkim High Court · AIR 2001 Sikk 1