High Courts28 May 2004
State of Sikkim Vs The Jammu and Kashmir Bank Ltd.
Sikkim High Court · AIR 2005 Sikk 12 : (2006) 132 CompCas 514
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 83 of 93
High Courts28 May 2004
Karma Denka Bhutia and Another Vs Sarki Lamu and Another
Sikkim High Court · AIR 2005 Sikk 1
High Courts24 May 2004Allowed
Dawa Tshering Tamang and Another Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 2810
High Courts27 Apr 2004Allowed
Sonam Tshering Bhutia Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 3136
High Courts13 Apr 2004Dismissed
Drona Bir Rai Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 3196
High Courts02 Apr 2004Allowed
Govind Prasad Sharma Vs Bishnu Kumar Rai and Others
Sikkim High Court · AIR 2004 Sikk 30
High Courts01 Apr 2004Dismissed
Indra Prasad Sharma Vs State of Sikkim
Sikkim High Court · (2004) 04 SIK CK 0004
High Courts01 Apr 2004Dismissed
Suraj and Company (P) Limited Vs State of Sikkim and Others
Sikkim High Court · AIR 2004 Sikk 36 : (2006) 1 CTLJ 380
High Courts25 Mar 2004Allowed
Gupta Kumar Sundas Vs State of Sikkim
Sikkim High Court · (2004) 03 SIK CK 0003
High Courts16 Mar 2004Dismissed
Tiwari N.B. Vs State of Sikkim and Others
Sikkim High Court · (2004) 03 SIK CK 0002
High Courts15 Mar 2004Dismissed
Kashi Kant Jha Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 2159
High Courts09 Mar 2004Allowed
Jivalall Sharma Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 2147
High Courts19 Dec 2003Allowed
Superintendent of Police, C.B.I., SPE/ACU (VI) Vs Sonam Wangdi
Sikkim High Court · (2004) CriLJ 4349
High Courts15 Dec 2003
Ranjit Roy and Another Vs State of Sikkim
Sikkim High Court · (2005) CriLJ 613
High Courts08 Dec 2003Allowed
Smt. Kanta Theeng Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 728
High Courts08 Dec 2003Dismissed
Prem Subba and Another Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 1084