High Courts20 Jul 2005
Sanjoy Menon Rajan Vs State of Sikkim and Others
Sikkim High Court · (2006) CriLJ 2311
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 82 of 93
High Courts18 Jul 2005Dismissed
Bishnu Kumar Rai Vs Minor Mahendra Bir Lama and Others
Sikkim High Court · AIR 2005 Sikk 33
High Courts07 Jun 2005Allowed
Principal Secretary, Transport Department, Government of Sikkim Vs Narmaya Das
Sikkim High Court · (2006) ACJ 150
High Courts31 May 2005
Sikkim Subba Associates Vs Union of India
Sikkim High Court · (2005) 147 TAXMAN 250
High Courts31 May 2005
Sikkim Subba Associates Vs Union of India (UOI) and Others
Sikkim High Court · (2005) 196 CTR 241 : (2005) 276 ITR 456
High Courts26 May 2005
United India Insurance Co. Ltd. and Another Vs Chandi Rai and Another
Sikkim High Court · (2006) 1 ACC 498 : (2005) ACJ 1992 : AIR 2006 Sikk 11
High Courts13 May 2005Allowed
Gopi Krishna Kakrania and Another Vs Mahendra Pradhan and Another
Sikkim High Court · (2006) 1 ACC 350 : (2005) ACJ 1864
High Courts15 Apr 2005
State of Sikkim Vs Utpal Dorjee Yongda
Sikkim High Court · (2005) 04 SIK CK 0001
High Courts21 Mar 2005Dismissed
Sonam Zangpo Bhutia Vs State of Sikkim
Sikkim High Court · (2005) CriLJ 1937
High Courts27 Sept 2004
Union of India (UOI) Vs Sagarmull Agarwal
Sikkim High Court · AIR 2007 Sikk 33
High Courts22 Sept 2004
Birkha Bhadhur Subba and Others Vs State of Sikkim
Sikkim High Court · (2005) CriLJ 572
High Courts22 Sept 2004Dismissed
Martin Lottery Agencies Ltd. and Others Vs S. Manimaran, Editor, Athirshtam and Others
Sikkim High Court · (2005) CriLJ 3146
High Courts03 Sept 2004Dismissed
Smt. Mala Rana Patra Vs State Bank of India
Sikkim High Court · AIR 2005 Sikk 27
High Courts11 Aug 2004Allowed
Karma Denka Bhutia and Another Vs Sarki Lamu and Another
Sikkim High Court · AIR 2004 Sikk 33
High Courts11 Aug 2004
Nar Bahadur Khatiwada Vs State of Sikkim and Others
Sikkim High Court · AIR 2004 Sikk 41
High Courts26 Jul 2004Allowed
State of Sikkim Vs Sri Thukchuk Lachungpa and Another
Sikkim High Court · (2005) CriLJ 201
High Courts16 Jun 2004Dismissed
Kantilal Jain Vs G.T. Bhutia and Others
Sikkim High Court · AIR 2004 Sikk 19
High Courts28 May 2004Allowed
Tulamaya Chettri and Another Vs Yonarayan Pradhan and Others
Sikkim High Court · AIR 2004 Sikk 39