COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 88 of 93
High Courts12 Mar 1996
Narayan Prasad Nirola Vs State of Sikkim and Others
Sikkim High Court · AIR 1996 Sikk 13
High Courts13 Dec 1995
Athup Lepeha Vs A.K. Yadav, District Collector (North District) and Others
Sikkim High Court · AIR 1996 Sikk 1
High Courts17 Aug 1995
Tek Nath Sapkota Vs State of Sikkim and Another
Sikkim High Court · AIR 1995 Sikk 1
High Courts23 Aug 1994Dismissed
Principal Chief Engineer-cum-Secretary Vs M.B Chettri
Sikkim High Court · (1995) 2 Arb. LR 313
Arbitration Act, 1940 — Section 20, 30, 31(1), 31(2), 33Limitation Act, 1963 — Section 30Limitation Act, 1963 — Article 119(b), 158
High Courts30 Jun 1994Allowed
Motilal Lakhotia and others Vs Mewang Tobgyal Wangchuk Tenzing Namgyal and others
Sikkim High Court · AIR 1994 Sikk 6
High Courts07 Jun 1994Allowed
Sikkim Ayurvedic Pvt. Ltd. Vs Pyari Tamangni and Others
Sikkim High Court · (1996) ACJ 1131
High Courts19 Mar 1994Allowed
Shyam Sunder Rasaily and others Vs Madan Mohan Rasaily and others
Sikkim High Court · AIR 1994 Sikk 14
High Courts16 Aug 1993
Ram Chandra Verma Vs Jagat Singhi and Others
Sikkim High Court · AIR 1993 Sikk 1
High Courts20 Jul 1993Dismissed
Mansarover Commercial (P.) Ltd. Vs Assistant Commissioner of Income Tax
Sikkim High Court · (1994) 73 TAXMAN 160
High Courts20 Jul 1993
Mansarover Commercial Pvt. Ltd. and Another, Pashupatinath Commercial Pvt. Ltd. and Another, Sovereign Commercial Pvt. Ltd. and Another, Swastik Commercial Pvt. Ltd. and Another and Trishul Commercial Pvt. Ltd. and Another Vs Assistant Commissioner of Income Tax and Others Himal Enterprises Pvt. Ltd. and Another Vs Deputy Director of Income Tax and Others
Sikkim High Court · (1993) 07 SIK CK 0002
High Courts19 Jul 1993Dismissed
Advocate General of Sikkim Vs Ashok Kumar Subba
Sikkim High Court · (1994) CriLJ 3555
High Courts30 Jun 1993
Krishan Chander Goyal Vs Bal Kumar Rasaily and Others
Sikkim High Court · AIR 1993 Sikk 5
High Courts20 Mar 1993
1. MANSAROVER COMMERCIAL PVT. LTD. AND ANOTHER (W. P. NO. 9 OF 1990).
Sikkim High Court · (1994) 116 CTR 70 : (1994) 209 ITR 715 : (1994) 73 TAXMAN 460
High Courts07 Dec 1992Dismissed
Dr. (Mrs.) Chandrika Chettri Vs State of Sikkim and others
Sikkim High Court · AIR 1994 Sikk 1
High Courts02 Dec 1991Allowed
A.K. Jain and Another Vs State of Sikkim and Another
Sikkim High Court · AIR 1992 Sikk 20 : (1992) CriLJ 843
High Courts05 Oct 1991
I.T.C. Ltd. Vs Shri Krishna Moktan and others
Sikkim High Court · AIR 1991 Sikk 1
High Courts05 Aug 1991Allowed
A.K. Jain and Another Vs State of Sikkim and Another
Sikkim High Court · (1992) CriLJ 839