High Courts06 Nov 2025Disposed Of
Ruth Karthak Lepchani And Anr Vs Chewang Dorjee Bhutia And Ors
Sikkim High Court · (2025) 11 SIK CK 0157
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 7 of 93
High Courts05 Nov 2025Dismissed
Nilesh Tiwari Vs Union Of India And Others
Sikkim High Court · (2025) 11 SIK CK 0011
High Courts05 Nov 2025Disposed Of
Zydus Healthcare Ltd. [Earlier M/s. Zydus Healthcare, Sikkim (Firm)] Vs Assistant Commissioner Of Income Tax, Circle 3(2), Gangtok
Sikkim High Court · (2025) 11 SIK CK 0005
Income Tax Act, 1961 - Section 80GC, 115JC, 147, 148, 148A(b), 148A(d), 149, 149(1)(b), 246A(1)(b), 253, 246A(1)(b)Constitution Of India, 1950 - Article 226, 227
High Courts05 Nov 2025Disposed Of
Rudra @ Sonam Lepcha Vs State Of Sikkim
Sikkim High Court · (2025) 11 SIK CK 0004
Code Of Criminal Procedure, 1973 - Section 394Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 435
High Courts29 Oct 2025Disposed Of
Laxmi Tamang vs District Magistrate And Others
Sikkim High Court · (2025) 10 SIK CK 0081
High Courts29 Oct 2025Dismissed
Divisional Manager, National Insurance Company Limited vs Jigmee Lepcha & Ors
Sikkim High Court · (2025) 10 SIK CK 0080
Motor Vehicles Act, 1988 — Section 163A, 164
High Courts15 Oct 2025Dismissed
Branch Manager, National Insurance Company Limited, Division Office At National Highway-10, Near Police Headquarters, P.O. & P.S. Gangtok, Sikkim-737101 vs Susmita Gurung & Ors.
Sikkim High Court · (2025) 10 SIK CK 0130
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427
High Courts02 May 2025Disposed Of
State Of Sikkim Vs Anup
Sikkim High Court · (2025) 05 SIK CK 0602
Limitation Act, 1963 - Section 5
High Courts30 Apr 2025Disposed Of
Sushan Darjee (Hingmang) Vs State Of Sikkim
Sikkim High Court · (2025) 04 SIK CK 0711
Protection Of Children From Sexual Offences Act, 2012 - Section 2(d), 4, 5(j)(ii), 5(l), 5(q), 6Indian Penal Code, 1860 - Section 363, 375, 376, 376(1), 376(2)(h), 376(2)(n), 376(3)Code Of the Criminal Procedure, 1973 - Section 222(2), 313
High Courts29 Apr 2025Disposed Of
Branch Manager, Cholamandalam Ms General Insurance Company And Another Vs Selina Bibi And Others
Sikkim High Court · (2025) 04 SIK CK 0706
Motor Vehicles Act, 1988 &mash; Section 173(1)
High Courts28 Apr 2025Disposed Of
Sambhu Chettri Vs Central Public Information Officer & Ors
Sikkim High Court · (2025) 04 SIK CK 0705
High Courts28 Apr 2025Disposed Of
Karmapa Charitable Trust And Others Vs State Of Sikkim And Others
Sikkim High Court · (2025) 04 SIK CK 0704
High Courts24 Apr 2025Dismissed
Mani Kumar Subba Vs State Of Sikkim & Ors.
Sikkim High Court · (2025) 04 SIK CK 0703
High Courts24 Apr 2025Disposed Of
Commissioner Of Central Excise, Customs And Service Tax, Siliguri Vs M/S Zydus Healthcare
Sikkim High Court · (2025) 04 SIK CK 0702
Central Excise Act, 1944 - Section 35G(1)
High Courts23 Apr 2025Dismissed
State Of Sikkim Vs Lakpa Sherpa
Sikkim High Court · (2025) 04 SIK CK 0691
Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4, 4(2)Indian Penal Code, 1860 - Section 361, 363, 375, 376Code Of Criminal Procedure, 1973 - Section 313
High Courts22 Apr 2025Disposed Of
Branch Manager, Cholamandalam Ms General Insurance Company Ltd. Vs Dal Bahadur Thapa And Others
Sikkim High Court · (2025) 04 SIK CK 0692
Motor Vehicles Act, 1988 &mash; Section 173(1)
High Courts17 Apr 2025Disposed Of
Branch Manager, HDFC ERGO General Insurance Company Limited Vs Deo Kumari Rai And Others
Sikkim High Court · (2025) 04 SIK CK 0683
Motor Vehicles Act, 1988 &mash; Section 173(1)
High Courts17 Apr 2025Disposed Of
Branch Manager, HDFC ERGO General Insurance Company Limited Vs Shanti Rai And Others
Sikkim High Court · (2025) 04 SIK CK 0682
Motor Vehicles Act, 1988 &mash; Section 173(1)