High Courts09 Mar 2026Allowed
Vikash Vs Union Of India & Ors
Sikkim High Court · (2026) 03 SIK CK 1249
Indian Penal Code, 1860 - Section 323, 380, 457, 504, 506Code Of Criminal Procedure, 1973 - Section 482
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 5 of 93
High Courts06 Mar 2026Disposed Of
Bijay Chamling Vs State Of Sikkim
Sikkim High Court · (2026) 03 SIK CK 1245
Indian Penal Code, 1860 - Section 409, 420Code Of Criminal Procedure, 1973 - Section 482
High Courts06 Mar 2026
Titan Company Limited Vs Union Of India And Others
Sikkim High Court · (2026) 03 SIK CK 1242
High Courts05 Mar 2026Disposed Of
State Bank Of India & Anr Vs District Magistrate Soreng District And Ors
Sikkim High Court · (2026) 03 SIK CK 1240
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts02 Mar 2026
Buddha Prasad Sharma (Adhikari) Vs Bhagirath Brahman
Sikkim High Court · (2026) 03 SIK CK 1238
High Courts23 Feb 2026Disposed Of
Mahesh Chandra Sharma Vs Anikit Lepcha And Others
Sikkim High Court · (2026) 02 SIK CK 1765
Code Of Civil Procedure, 1908 - Section 151
High Courts20 Feb 2026
Tulshi Prasad Gupta Vs Muni Gupta And Ors
Sikkim High Court · (2026) 02 SIK CK 1760
High Courts19 Feb 2026
Union Of India And Ors. Vs State Of Sikkim And Others
Sikkim High Court · (2026) 02 SIK CK 1752
High Courts19 Feb 2026
Dawa Tamang Vs Maita Kumar Tamang@ Maitay And Another
Sikkim High Court · (2026) 02 SIK CK 1750
Code Of Civil Procedure, 1908 - Section 115
High Courts17 Feb 2026
Commissioner Of Central Goods And Services, Tax And Central Excise, Siliguri Commissionerate Vs M/S Sun Pharma Laboratories Limited
Sikkim High Court · (2026) 02 SIK CK 1744
High Courts17 Feb 2026
Nar Bahadur Chettri (Khatiwada) And Ano. Vs Devi Lall Khatiwada And Ors.
Sikkim High Court · (2026) 02 SIK CK 1742
Code Of Civil Procedure, 1908 - Section 100
High Courts13 Feb 2026Disposed Of
Tulsi Sharma Dhakal Vs State Of Sikkim & Ors
Sikkim High Court · (2026) 02 SIK CK 1732
High Courts11 Feb 2026Allowed
Rochan Pradhan Vs State Of Sikkim
Sikkim High Court · (2026) 02 SIK CK 1721
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Protection Of Children From Sexual Offences Act, 2012 - Section 5(j)(ii), 6, 31
High Courts09 Feb 2026
Branch Manager New India Assurance Company Ltd. Vs Gyandup Tshering Lepcha And Others
Sikkim High Court · (2026) 02 SIK CK 1724
High Courts29 Jan 2026
Siddarth Bhujel Vs State Of Sikkim & Ors
Sikkim High Court · (2026) 01 SIK CK 1810
High Courts12 Dec 2025Disposed Of
Dr. Azel Rai And Others Vs State Of Sikkim And Others
Sikkim High Court · (2025) 12 SIK CK 0033
High Courts12 Dec 2025Disposed Of
Dr. Ruchita Bhujel Vs State Of Sikkim And Others
Sikkim High Court · (2025) 12 SIK CK 0032
High Courts12 Dec 2025Dismissed
M/s Satra Services And Solutions Pvt. Ltd. Vs.National Highways And Infrastructure Development Co. Ltd. (NHIDCL) And Others
Sikkim High Court · (2025) 12 SIK CK 0031
Code Of Civil Procedure, 1908 - Section 20(c), 141Constitution Of India, 1950 - Article 226, 226(2)
High Courts11 Dec 2025Disposed Of
Manager, HDFC ERGO General Insurance Co. Ltd. Vs Laxmi Sherpa & Ors
Sikkim High Court · (2025) 12 SIK CK 0020
Motor Vehicles Act, 1988 - Section 166, 171, 173, 177A, 184Indian Penal Code, 1860 - Section 279, 304A, 337, 338