COURT ARCHIVE

Sikkim High Court judgments

1,841 judgments · page 4 of 93

High Courts21 Apr 2026Disposed Of

Krishna Chettri Vs State Of Sikkim

Sikkim High Court · (2026) 04 SIK CK 1626

Protection Of Children From Sexual Offences Act, 2012 - Section 3(b), 4, 5, 5(m), 6, 8, 10, 42Indian Penal Code, 1860 - Section 376(1), 376(2), 376(3)Code Of Criminal Procedure, 1973 - Section 313, 354

High Courts17 Apr 2026

Shri Ravi Tamang Vs State Of Sikkim & Ors.

Sikkim High Court · (2026) 04 SIK CK 2911

Constitution of India-Article 14, 16, 21, Part IIIRights of Persons with Disabilities Act, 2016-Section 2(s), 34(1)(a), ScheduleEqual Employment Opportunity Act of 1972

High Courts16 Apr 2026Disposed Of

Branch Manager, The New India Assurance Company Limited Vs Gyandup Tshering Lepcha And Others

Sikkim High Court · (2026) 04 SIK CK 1625

High Courts15 Apr 2026Disposed Of

Dhanesh Gupta Alias Dhanesh Kumar Gupta Vs Divisional Manager, National Insurance Company Limited, NH-10, Gangtok, P.O. & P.S. Gangtok, Pin No:737101 & Ors

Sikkim High Court · (2026) 04 SIK CK 1624

Motor Vehicles Act, 1988 - Section 171

High Courts15 Apr 2026Disposed Of

Branch Manager, Cholamandalam Ms General Insurance Company Limited And Another Vs Mina Kumari Pradhan And Others

Sikkim High Court · (2026) 04 SIK CK 1623

Motor Vehicles Act, 1988 - Section 66(3)(i), 173(1)

High Courts06 Apr 2026Disposed Of

Branch Manager, Cholamandalam Ms General Insurance Company Limited Vs Dal Bahadur Thapa And Others

Sikkim High Court · (2026) 04 SIK CK 0365

High Courts06 Apr 2026

Jasoda Poudyal Vs State Of Sikkim And Ors

Sikkim High Court · (2026) 04 SIK CK 0359

High Courts06 Apr 2026Allowed

Srijana Gurung & Ors Vs Union Of India & Ors

Sikkim High Court · (2026) 04 SIK CK 0358

Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 - Article 300A

High Courts02 Apr 2026Disposed Of

Sikkim Public Service Commission Vs Sikkim Information Commission And Another

Sikkim High Court · (2026) 04 SIK CK 0351

Right To Information Act, 2005 - Section 4, 8(1)(j), 11, 11(1), 11(3)Constitution Of India, 1950 - Article 227

High Courts02 Apr 2026

M/S Yama Enterprises Pvt. Ltd. Vs Chewang Lhamu Bhutia And Others

Sikkim High Court · (2026) 04 SIK CK 0350

Code Of Civil Procedure, 1908 - Order 7 Rule 14

High Courts02 Apr 2026

Prem Narayan Sharma Vs Tashi Gyatso Bhutia And Others

Sikkim High Court · (2026) 04 SIK CK 0349

Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 41 Rule 1(3)

High Courts31 Mar 2026Disposed Of

Swadhi Health Management Llp Vs State Of Sikkim

Sikkim High Court · (2026) 03 SIK CK 1290

High Courts26 Mar 2026

Court On Suo Motu Vs Secretary, Ministry Of Surface Transport And Ors

Sikkim High Court · (2026) 03 SIK CK 1284

High Courts26 Mar 2026

Sujata Karki Vs State Of Sikkim & Ors

Sikkim High Court · (2026) 03 SIK CK 1276

High Courts20 Mar 2026Disposed Of

Branch Manager, National Insurance Company Limited Vs Hasmukh Pannalal Punamiya And Others

Sikkim High Court · (2026) 03 SIK CK 1266

Motor Vehicles Act, 1988 - Section 166

High Courts20 Mar 2026Disposed Of

Nikhil Subba And Others Vs Branch Manager, ICICI Lombard General Insurance Company And Others

Sikkim High Court · (2026) 03 SIK CK 1265

Motor Vehicles Act, 1988 - Section 166

High Courts19 Mar 2026Disposed Of

M/s. Elevar Digitel Infrastructure Private Limited Vs State Of Sikkim And Others

Sikkim High Court · (2026) 03 SIK CK 1264

High Courts12 Mar 2026

Buddha Prasad Sharma (Adhikari) Vs Bhagirath Brahman

Sikkim High Court · (2026) 03 SIK CK 1259

Code Of Civil Procedure, 1908 - Order 14 Rule 2(2)(b)

High Courts10 Mar 2026

Homnath Neopaney And Others Vs NHPC Ltd. And Others

Sikkim High Court · (2026) 03 SIK CK 1252

High Courts09 Mar 2026Disposed Of

Chandra Bahadur Gurung Vs State Of Sikkim

Sikkim High Court · (2026) 03 SIK CK 1257