High Courts11 Aug 2026Impugned orders set aside
Narayan Dhungel And Others Vs Land Revenue And Disaster Management Department, Through The Secretary And Others
Sikkim High Court
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 2 of 93
High Courts10 Aug 2026
The Branch Manager, National Insurance Company Limited Vs Hasmukh Pannalal Punamiya & Ors.
Sikkim High Court · (2026) 08 SIK CK 5235
Motor Vehicles Act, 1988-Section 166Hindu Succession Act, 1956-Sections 15, 21
High Courts10 Aug 2026Dismissed
The Branch Manager, National Insurance Company Limited Vs Hasmukh Pannalal Punamiya And Others
Sikkim High Court · (2026) 08 SIK CK 0128
Motor Vehicles Act, 1988-Section 166Hindu Succession Act, 1956-Section 15, 21
High Courts07 Aug 2026
The Divisional Manager, National Insurance Company Ltd. Vs Dawa Lhamu Sherpa & Ors.
Sikkim High Court · (2026) 08 SIK CK 5237
Motor Vehicles Act, 1988-Section 173, 171
High Courts07 Aug 2026Allowed
Mani Kumar Gurung Vs Govind Khati & Ors.
Sikkim High Court · (2026) 08 SIK CK 0116
Code of Civil Procedure, 1908-Order VII Rule 11(d), VII Rule 11, clause (a) to (e)Revenue Order No.1 of 1917Constitution of India-Article 371F
High Courts07 Aug 2026Appeal dismissed
The Divisional Manager, National Insurance Company Ltd. Vs Dawa Lhamu Sherpa & Ors.
Sikkim High Court
Motor Vehicles Act, 1988-Section 171, 173
High Courts06 Aug 2026
M/S Teesta Rangit Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Sikkim High Court · 2026 INSC 595
CGST Act, 2017-Section 2(31), 2(52), 7, 9, 9(1), 15, 74(1), Schedule III, Entry 6 of Schedule IIIConstitution of India-Article 246A, 366(12), 366(12A), 14, 19(1)(g), 21, 265Transfer of Property Act-Section 3
High Courts06 Aug 2026Dismissed
M/s Trio Venture Private Limited & Anr. Vs Union Of India & Ors.
Sikkim High Court · 2026 INSC 595
CGST Act, 2017-Section 2(31), 2(52), 7, 9, 9(1), 15, 74(1), Entry 6 of Schedule IIICGST Rules, 2017-Rule 31, 31A, 31B, 31CCentral Goods and Services Tax (Amendment) Act, 2023
High Courts06 Aug 2026Disposed Of
M/s Yama Enterprises Pvt. Ltd. Vs Chewang Lhamu Bhutia And Others
Sikkim High Court · (2026) 08 SIK CK 0914
Indian Evidence Act, 1872-Section 65 and 66
High Courts06 Aug 2026Dismissed
M/s Trio Venture Private Limited & Another Vs Union Of India And Others
Sikkim High Court · 2026 INSC 595
CGST Act, 2017-Section 2(31), 2(52), 7, 9, 15, 9(1), Schedule III, Entry 6 of Schedule III, 74(1)Constitution of India-Article 246A, 366(12), 366(12A), 14, 19(1)(g), 21, 265CGST Rules, 2017-Rule 31A, 31B, 31C, 31
High Courts06 Aug 2026Dismissed
M/S Trio Venture Private Limited & Another Vs Union Of India And Others
Sikkim High Court · 2026 INSC 595
CGST Act, 2017-Section 2(31), 2(52), 7, 9, 15, 9(1), 74(1), Schedule III, Entry 6 of Schedule IIIConstitution of India-Article 246A, 366(12), 366(12A), 14, 19(1)(g), 21, 265CGST Rules, 2017-Rule 31A, 31B, 31C, 31
High Courts06 Aug 2026Dismissed
M/S Teesta Rangit Pvt. Ltd. & Another Vs Union Of India And Others
Sikkim High Court · 2026 INSC 595
CGST Act, 2017-Section 2(31), 2(52), 7, 9, 15, 9(1), 74(1)Constitution of India-Article 246A, 366(12), 366(12A), 14, 19(1)(g), 21, 265CGST Rules, 2017-Rule 31A, 31B, 31C, 31
High Courts06 Aug 2026Disposed Of
M/s Yama Enterprises Pvt. Ltd. Vs Ms. Chewang Lhamu Bhutia
Sikkim High Court · (2026) 08 SIK CK 0117
Indian Evidence Act, 1872-Section 65 and 66
High Courts05 Aug 2026Disposed Of
Rudra Prasad Rimal Vs The Registrar General And Ors.
Sikkim High Court · (2026) 08 SIK CK 0915
High Courts05 Aug 2026Disposed Of
Rudra Prasad Rimal Vs. The Registrar General and Ors.
Sikkim High Court · (2026) 08 SIK CK 0122
High Courts05 Aug 2026Disposed Of
Rudra Prasad Rimal Vs The Registrar General and Ors.
Sikkim High Court · (2026) 08 SIK CK 0129
High Courts12 Jun 2026
Ms. Sweta Chettri And Ors. Vs High Court Of Sikkim And Ors
Sikkim High Court · (2026) 06 SIK CK 0712
High Court Of Sikkim (Recruitment, Conditions Of Service And Conduct) Rules, 1998 - Rule 6(c)
High Courts11 Jun 2026
IN RE- Fatal Accident Renews Demand For Safety Barriers At Tikjek Cliff
Sikkim High Court · (2026) 06 SIK CK 0592
High Courts11 Jun 2026
IN RE- Milk Rejection Pushes Sadam Dairy Farmers To Brink, Some Consider Selling Cattle
Sikkim High Court · (2026) 06 SIK CK 0591
High Courts10 Jun 2026
Man Bahadur Rai Vs Umesh Kumar Mundra
Sikkim High Court · (2026) 06 SIK CK 0593
Code Of Civil Procedure, 1908 - Section 24