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Sikkim High Court judgments

1,841 judgments · page 11 of 93

High Courts08 Oct 2024

Karma Tshering Bhutia Vs State Of Sikkim & Ors.

Sikkim High Court · (2024) 10 SIK CK 0015

Land Acquisition Act, 1894 — Section 4, 4(1), 5(A), 5(A)(2), 6, 7, 8, 9, 9(1), 11, 11(A), 16, 17, 17(3), 17(3A), 17(4)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24
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High Courts07 Oct 2024Disposed Of

Dewman Subba Vs State Of Sikkim

Sikkim High Court · (2024) 10 SIK CK 0014

Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(l), 5(m), 6, 7, 29, 30, 33Indian Penal Code, 1860 — Section 377, 506Protection Of Children From Sexual Offences (Amendment) Act, 2019 — Section 6
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