Privy Council16 Apr 1947
Ghanta China Ramasubbayya and another Vs Moparthi Chenchuramayya, minor, and others
Privy Council · (1947) AIR(PC) 124
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 11 of 198
Privy Council15 Apr 1947
Commissioner of Income Tax Central and United Provinces Vs Mt. Bhagwati
Privy Council · (1947) AIR(PC) 143
Privy Council15 Apr 1947
Commissioner of Income Tax Central and United Provinces Vs Bhagwati
Privy Council · (1947) AIR(PC) 147
Privy Council27 Mar 1947
Thiagaraja Bhagavathar and another Vs Emperor
Privy Council · (1947) AIR(PC) 113
Privy Council26 Mar 1947
Mohamed Amin Vs Jogendra Kumar Bannerjee and others
Privy Council · (1947) AIR(PC) 108
Privy Council19 Mar 1947
Kunwar Sri Niwas Vs Chaudhri Jui Narain Singh and others
Privy Council · (1947) AIR(PC) 105
Privy Council17 Mar 1947
M.A. Rajagopala Ayyar Vs M.A. Venkataraman(minor) and other
Privy Council · (1947) AIR(PC) 122
Privy Council13 Mar 1947
Jan Mohammad and others Vs R.B. Karm Chand and others
Privy Council · (1947) AIR(PC) 99
Privy Council13 Mar 1947
K.S. Mahomed Aslam Khan Vs Khalilul Rehman Khan and others
Privy Council · (1947) AIR(PC) 97
Privy Council12 Mar 1947
Maganlalji Gordhanlalji Maharaj Vs Purshottamlalji Wagheshlalji Maharaj and another
Privy Council · (1947) AIR(PC) 96
Privy Council05 Mar 1947
Kapalavayi Kasi Rama Rao and another Vs Kotta Venkataratnam
Privy Council · (1947) AIR(PC) 88
Privy Council05 Mar 1947
Hamid Hasan Nomani Vs Banwarilal Roy and others
Privy Council · (1947) AIR(PC) 90
Privy Council05 Mar 1947
V.C.A.R. Amnamalai Chettiar Vs M.N.M.M. Ramanathan Chettiar(since deceased) and another
Privy Council · (1947) AIR(PC) 98
Privy Council25 Feb 1947
Fiberglas Canada Ltd. and others Vs Spun Rock Wools Ltd. and another
Privy Council · (1947) AIR(PC) 147
Privy Council19 Feb 1947
Raleigh Investment Co. Ltd Vs Governor-General in Council
Privy Council · (1947) AIR(PC) 78
Privy Council11 Feb 1947
Bank of Commerce Ltd. Khulna, and Advocate-General of Bengal, Intervener Vs Amulya Krishna Basu Roy Chowdhury and others
Privy Council · (1947) AIR(PC) 66
Privy Council11 Feb 1947
Prafulla Kumar Mukherjee and others Vs Bank of Commerce Ltd., Khulna, Advocate-General of Bengal, Intervener
Privy Council · (1947) AIR(PC) 60