CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Privy Council

COURT ARCHIVE

Privy Council judgments

3,956 judgments · page 9 of 198

By year

  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
Privy Council04 Dec 1947

Patesari Maharaj Vs The King

Privy Council · (1948) AIR(PC) 81

Read judgment
Privy Council02 Dec 1947

Hafiz Mohammed Fateh Nasib Vs Sir Swarup Chand Hukum Chand, a firm and another

Privy Council · (1948) AIR(PC) 76

Read judgment
Privy Council01 Dec 1947

Hasanali and others Vs Mansoorali and others

Privy Council · (1948) AIR(PC) 66

Read judgment
Privy Council14 Oct 1947

Govindram Seksaria a firm and another Vs Edward Radbone

Privy Council · (1948) AIR(PC) 56

Read judgment
Privy Council14 Oct 1947

Commissioner of Income - tax, West Punjab, North - West Frontier and Delhi Provinces, Lahore Vs Tribune Trust, Lahore

Privy Council · (1948) AIR(PC) 102

Read judgment
Privy Council30 Jul 1947

Bishan Singh (deceased) Vs Mahbub Ali and another

Privy Council · (1948) AIR(PC) 17

Read judgment
Privy Council30 Jul 1947

Medapati Surayya and others Vs Tondapu Bala Gangadhara Ramakrishna Reddi and others

Privy Council · (1948) AIR(PC) 3

Read judgment
Privy Council30 Jul 1947

Vathyam Balarama Sastri Vs Vavilala Vasudeva Sastri

Privy Council · (1948) AIR(PC) 7

Read judgment
Privy Council29 Jul 1947

Khuda Bakhsh and another Vs Sardar Budh Singh and another

Privy Council · (1948) AIR(PC) 45

Read judgment
Privy Council29 Jul 1947

Lachhman Das Vs Commissioner of Income Tax, Punjab, N.W.F. and Delhi Provinces, Lahore

Privy Council · (1948) AIR(PC) 8

Read judgment
Privy Council29 Jul 1947

R.M.A.R.A. Adaikappa Chettiar and another Vs R. Chandrasekhara Thevar

Privy Council · (1948) AIR(PC) 12

Read judgment
Privy Council29 Jul 1947

Sir Mohammad Akbar Khan Vs Mt. Motai and others

Privy Council · (1948) AIR(PC) 36

Read judgment
Privy Council29 Jul 1947

K. Kochunni alias Muppil Nayar Vs K. Kuttanunni alias Elaya Nayar and others

Privy Council · (1948) AIR(PC) 47

Read judgment
Privy Council24 Jul 1947

Mohammad Din and others Vs Imam Din and another

Privy Council · (1948) AIR(PC) 33

Read judgment
Privy Council24 Jul 1947

Prem Singh Hyanki and another Vs Deb Singh Bisht and another

Privy Council · (1948) AIR(PC) 20

Read judgment
Privy Council24 Jul 1947

Mazhar Husain and others Vs Rao Bahadur Adiya Saran Singh

Privy Council · (1948) AIR(PC) 42

Read judgment
Privy Council24 Jul 1947

Attorney - General of Alberta Vs Attorney-General of Canada and another

Privy Council · (1948) AIR(PC) 194

Read judgment
Privy Council24 Jul 1947

Paul Couvreur and another Vs M.G. Shapiro

Privy Council · (1948) AIR(PC) 192

Read judgment
Privy Council23 Jul 1947

A.R. Ramaswami Ayyar Vs Hariram and others

Privy Council · (1948) AIR(PC) 23

Read judgment
Privy Council22 Jul 1947

N. Sankaranarayana Pillayan and others Vs Board of Commissioners for the Hindu Religious Endowments, Madras, and another

Privy Council · (1948) AIR(PC) 25

Read judgment
Previous1…7891011…198Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions