COURT ARCHIVE
Privy Council judgments, 1926
59 judgments · page 1 of 3
Privy Council10 Dec 1926
Deo Narain Pande Vs Agyan Ram Pande and others
Privy Council · (1927) AIR(PC) 52
Privy Council10 Dec 1926
Sri Krishn Das and others Vs Nathu Ram and another
Privy Council · (1927) AIR(PC) 37
Privy Council30 Nov 1926
Panaganti Ramarayanimgar Vs Sri Rajah Velugoti Govinda Krishna Vachendra Bahadur Varu and others
Privy Council · (1927) AIR(PC) 32
Privy Council29 Nov 1926
Ramsaran Mandar and others Vs Mahabir Sahu
Privy Council · (1927) AIR(PC) 18
Privy Council25 Nov 1926
Kachireddi Nagireddi Vs Sakireddi Chinna Narayanareddi and others
Privy Council · (1927) AIR(PC) 27
Privy Council19 Nov 1926
Krishnendra Nath Sarkar and others Vs Rani Kusum Kamini Debi
Privy Council · (1927) AIR(PC) 20
Privy Council09 Nov 1926
Fitzholmes and another Vs Bank of Upper India Ltd., in Liquidation
Privy Council · (1927) AIR(PC) 25
Privy Council01 Nov 1926
Mt. Abadi Begum and others Vs Mt. Bibi Kaniz Zainab and others
Privy Council · (1927) AIR(PC) 2
Privy Council01 Nov 1926
Mt. Nand Rani Kunwar Vs Mt. Indar Kunwar and others
Privy Council · (1927) AIR(PC) 8
Privy Council29 Oct 1926
Lalit Mohan Pal Roy Vs Srimati Dayamoyi Roy Chowdhurani (since deceased)
Privy Council · (1927) AIR(PC) 41
Privy Council19 Oct 1926
Dewan Bahadur Seth Umed Mal and others Vs Chand Mal
Privy Council · (1926) AIR(PC) 142
Privy Council19 Oct 1926
Jagannath Prosad Singh Chowdhury Vs Surajmul Jalal and others
Privy Council · (1927) AIR(PC) 1
Privy Council13 Oct 1926
T.V. Kalyanasundaram Pillai Vs Karuppa Mooppanar and others
Privy Council · (1927) AIR(PC) 42
Privy Council30 Jul 1926
Jagadishwar Narayan Vs Muhammad Hazig Hussain and others
Privy Council · (1926) AIR(PC) 126