COURT ARCHIVE
Privy Council judgments, 1918
78 judgments · page 1 of 4
Privy Council13 Dec 1918
His Majesty''s Procurator in Egypt Vs Deutsche Kohlen Depot Gesellschaft
Privy Council · (1919) AIR(PC) 207
Privy Council13 Dec 1918
Pratapsing Shivsingh and another Vs Sri Agarsinghji Raisinghji
Privy Council · (1918) AIR(PC) 192
Privy Council03 Dec 1918
Maharaja Ram Narayan Singh Vs Ram Saran Lal and others
Privy Council · (1918) AIR(PC) 203
Privy Council03 Dec 1918
Srimati Rani Knar Mani Singh Mandhata Vs H.H. the Hon''ble Nawab Bahadur of Murshidabad
Privy Council · (1918) AIR(PC) 180
Privy Council03 Dec 1918
Mt. Jeuna Bahu and others Vs Parmeshwar Narayan Mahta and others
Privy Council · (1918) AIR(PC) 159
Privy Council03 Dec 1918
Juscurn Boid Vs Pirthichand Lal Choudhury
Privy Council · (1918) AIR(PC) 151
Privy Council03 Dec 1918
(Raja Yerlagadda) Mallikarjuna Prasada Naidu Bahadur Zamindar Garu Vs R. Somayya and others
Privy Council · (1918) AIR(PC) 182
Privy Council03 Dec 1918
Rachappa Subrao Jadhav Deta Vs Shidappa Venkatrao Jadhav Desai
Privy Council · (1918) AIR(PC) 188
Privy Council07 Nov 1918
Raja Rajeswara Dorai (Rajah of Ramnad) Vs Sundara Pandiyasawmi Tevar
Privy Council · (1918) AIR(PC) 156
Privy Council01 Nov 1918
Idris and others Vs Jane Skinner and others
Privy Council · (1918) AIR(PC) 154
Privy Council01 Nov 1918
Firm Sadasuk Janki Das Vs Sir Kishen Pershad and another
Privy Council · (1918) AIR(PC) 146
Privy Council01 Nov 1918
Appa Rao and others Vs Satyanarayana Varaprasada Rao.
Privy Council · (1918) AIR(PC) 148
Privy Council28 Oct 1918
Musammat Imtiaz-un-nisa Vs Mumtaz Hussain, since deceased
Privy Council · (1918) AIR(PC) 223
Privy Council18 Oct 1918
Madhab Chandra Bera, since deceased (now represented by Khetra Mohan Bera) and another Vs Srimati Sarat Kumari Debt and others
Privy Council · (1918) AIR(PC) 225
Privy Council17 Oct 1918
Ch. Gur Narayan and others Vs Sheolal Singh and others
Privy Council · (1918) AIR(PC) 140
Privy Council17 Oct 1918
Dominion Trust Company Vs New York Life Insurance Co.
Privy Council · (1918) AIR(PC) 233
Privy Council16 Oct 1918
Canada Foundry Company Limited Vs Edmonton Portland Cement Company
Privy Council · (1919) AIR(PC) 201