COURT ARCHIVE
Privy Council judgments, 1878
35 judgments · page 1 of 2
Privy Council13 Dec 1878
Gulabdas Jugjivandas and Others Vs The Collector of Sukat and another
Privy Council · (1878) 6 IndApp 54
Privy Council06 Dec 1878
Lalla Chabeel Chand and Others Vs Doolar Chand Sahoo and others
Privy Council · (1878) 6 IndApp 47
Privy Council03 Dec 1878
Rameshur Pershad Narain Singh Vs Koonj Behari Pattuk and another
Privy Council · (1878) 6 IndApp 33
Privy Council03 Dec 1878
Ramessur Persad Narain Sing Vs Koonj Behary Pattuk and another
Privy Council · (1879) 4 ILRPC 634
Privy Council23 Nov 1878
Chunno Lall and Others Vs Chotay Lall
Privy Council · (1879) 4 ILRPC 745 : (1878) 6 IndApp 15
Privy Council22 Nov 1878
Ahmad Raza Khan and Others Vs Zain-Ul-Abdin Khan
Privy Council · (1880) 2 ILRPC 67
Privy Council22 Nov 1878
Sahibzada Zeinulabdin Khan Vs Sahibzada Ahmed Raza Khan and others
Privy Council · (1878) 5 IndApp 233
Privy Council21 Nov 1878
Gouri Shunker Vs The Maharajah of Bulrampore
Privy Council · (1879) 4 ILRPC 840 : (1878) 6 IndApp 1
Privy Council19 Nov 1878
The Maharajah of Bulrampur Vs Uman Pal Singh and Ganesh Singh
Privy Council · (1878) 5 IndApp 225
Privy Council19 Nov 1878
Joy Narain Giri Vs Grish Chunder Myti
Privy Council · (1879) 4 ILRPC 434 : (1878) 5 IndApp 228
Privy Council16 Nov 1878
Prince Mirza Jehan Kudr Bahadur Vs Nawab Afsur Bahu Begum
Privy Council · (1878) 6 IndApp 76
Privy Council15 Nov 1878
Ramanund Koondoo and Another Vs Chowdhry Soonder Narain Sarungy and others
Privy Council · (1879) 4 ILRPC 331
Privy Council09 Nov 1878
Dooli Chund and Others; Mahomed Wajid; Vs Bazayet Hossein and others; Tayyuban and others
Privy Council · (1879) 4 ILRPC 402
Privy Council02 Jul 1878
The Zemindar of Pittapuram Vs The Proprietors of The Mutta of Kolanka
Privy Council · (1878) 5 IndApp 206
Privy Council22 Jun 1878
Ramjisdas and Imtiaz Ali Vs Rajah Bhagwan Bax and another
Privy Council · (1878) 5 IndApp 197
Privy Council14 Jun 1878
Krishna Chunder Sannyal Vs Gour Monee Debea
Privy Council · (1879) 4 ILRPC 398
Privy Council31 May 1878
Maharajah Pertab Narain Singh; Ex. Parte Trilokinath Vs Maharanee Subhao Koer and others;
Privy Council · (1878) 5 IndApp 171