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Privy Council judgments, 1888

51 judgments · page 1 of 3

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Privy Council19 Dec 1888

Sheik Abdool Ali and Another Vs Kali Dutt Jha and others

Privy Council · (1888) 16 IndApp 96

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Privy Council19 Dec 1888

In Re: Twidale Petition

Privy Council · (1888) 16 IndApp 163

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Privy Council19 Dec 1888

Abdul Ali and Another Vs Kali Dutt Jha and others

Privy Council · (1889) 16 ILRPC 627

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Privy Council19 Dec 1888

In Re: R. E. Twidale

Privy Council · (1889) 16 ILRPC 636

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Privy Council12 Dec 1888

Sivaraman Chetti and Others Vs Muthia Chetti and others

Privy Council · (1888) 16 IndApp 48

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Privy Council01 Dec 1888

Bhasba Rabidat Singh Vs Indar Kunwar and others

Privy Council · (1889) 16 ILRPC 556

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Privy Council01 Dec 1888

Bhaiya Rabidat Singh Vs Maharani Indar Kunwar and others

Privy Council · (1888) 16 IndApp 53

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Privy Council01 Dec 1888

Nandi Singh and Another Vs Sita Ram and another

Privy Council · (1889) 16 ILRPC 677 : (1888) 16 IndApp 44

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Privy Council01 Dec 1888

Bhugwan Das Vs The Netherlands India Sea and Fire Insurance Company of Batavia

Privy Council · (1889) 16 ILRPC 565

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Privy Council24 Nov 1888

Kristoromoni Dasi Vs Narendro Krishna Bahadur and others

Privy Council · (1889) 16 ILRPC 383

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Privy Council21 Nov 1888

Sreemutty Kristoromoney Dossee Vs Maharajah Norendro Krishna Bahadoor and others

Privy Council · (1888) 16 IndApp 29

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Privy Council20 Nov 1888

Mohima Chundar Mozoomdar and Others Vs Mohesh Chundar Neogi and others

Privy Council · (1889) 16 ILRPC 474 : (1888) 16 IndApp 23

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Privy Council16 Nov 1888

Majid Hosain Vs Mussamat Fazl-Un--Nissa

Privy Council · (1889) 16 ILRPC 468 : (1888) 16 IndApp 19

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Privy Council15 Nov 1888

Hardeo Baksh and Others Vs Shankar Baksh

Privy Council · (1888) 16 IndApp 71

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Privy Council03 Nov 1888

Hewanchal Singh and Another Vs Jawahir Singh

Privy Council · (1889) 16 ILRPC 308

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Privy Council03 Nov 1888

Hari Ram and Raja Ram Vs Sheodial Ram and Hardial Ram

Privy Council · (1888) 16 IndApp 12

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Privy Council02 Nov 1888

Maharajah Luchmeswar Singh Vs Secretary of State For India In Council

Privy Council · (1888) 16 IndApp 6

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Privy Council02 Nov 1888

Luchmeswar Singh Vs Secretary of State For India In Council

Privy Council · (1889) 16 ILRPC 223

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Privy Council01 Nov 1888

Immudi Kanaka Ramaya Kounden Vs Meenakshi Naidu

Privy Council · (1888) 16 IndApp 1

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Privy Council21 Jul 1888

Haidar Ali and Another Vs Tassadduk Rasul and others

Privy Council · (1889) 16 ILRPC 185 : (1888) 15 IndApp 209

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