Privy Council14 Dec 1914
Charles Edward Victor Seneviratne Corea Vs Mahatantrigey Iseris Appuhamy and another
Privy Council · (1914) AIR(PC) 243
COURT ARCHIVE
Privy Council judgments, 1914
66 judgments · page 1 of 4
Privy Council10 Dec 1914
Sheo Narain Singh and others Vs Bishunath Singh and another
Privy Council · (1914) AIR(PC) 153
Privy Council02 Dec 1914
Hari Kishen Bhagat and others Vs Kashi Pershad Singh and others
Privy Council · (1914) AIR(PC) 90
Privy Council26 Nov 1914
Jehangir Dadabhoy and another Vs Kaikhusru Kavasha and others
Privy Council · (1914) AIR(PC) 18
Privy Council25 Nov 1914
Jambu Prasad Vs Muhammad Nawab Aftab Ali Khan and others
Privy Council · (1914) AIR(PC) 16
Privy Council25 Nov 1914
Mahomed Musa and others Vs Aghore Kumar Ganguli and others
Privy Council · (1914) AIR(PC) 27
Privy Council18 Nov 1914
Hamabai Framjee Petit Vs Secretary of State for India
Privy Council · (1914) AIR(PC) 20
Privy Council18 Nov 1914
Karmali Abdulla Allarakia Vs Karimji Jiwanji and others
Privy Council · (1914) AIR(PC) 132
Privy Council16 Nov 1914
Mildred Howard Vs William Miller and another
Privy Council · (1914) AIR(PC) 170
Privy Council09 Nov 1914
Adam Uffelmann Vs Stecher Lithographic Company and others
Privy Council · (1914) AIR(PC) 256
Privy Council05 Nov 1914
Munna Lal Parruck and others Vs Sarat Chundey Mukerji and another
Privy Council · (1914) AIR(PC) 150
Privy Council02 Nov 1914
John Deere Plow Company Limited Vs Theodore F. Wharton
Privy Council · (1914) AIR(PC) 174
Privy Council02 Nov 1914
Dhiraj Chandra Bose and another Vs Sm. Hari Dasi Debi and another
Privy Council · (1914) AIR(PC) 30
Privy Council22 Oct 1914
Seth Ram Lal and another Vs Narsingdas and others
Privy Council · (1914) AIR(PC) 10
Privy Council22 Oct 1914
Attorney-General for the Province of Alberta Vs Attorney-General for the Dominion of Canada
Privy Council · (1914) AIR(PC) 166
Privy Council21 Oct 1914
Secretary of State for India Vs Kirtibas Bhupati Harichandan Mahaatra
Privy Council · (1914) AIR(PC) 22
Privy Council20 Oct 1914
Windsor, Essex, and Lake Shore Rapid Railway Company Vs A.J. Nelles and another
Privy Council · (1914) AIR(PC) 279
Privy Council04 Aug 1914
Pastoral Finance Association, Limited Vs The Minister
Privy Council · (1914) AIR(PC) 283