Privy Council(1914) 11 PRI CK 0002

Munna Lal Parruck and others vs Sarat Chundey Mukerji and another

Privy Council · Decided on 5 November 1914 · Citation: (1914) AIR(PC) 150

HON’BLE JUDGES
Ameer Ali, John Edge, Sumner, Parker of Waddington, Lords Shaw, JJ.

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Judgment

2 paragraphs · 29 words

Lord Shaw

Their Lordships see no reason for interfering with the decisions of the Courts below, and they will humbly advise His Majesty to dismiss the appeal with costs.