COURT ARCHIVE
Privy Council judgments, 1913
32 judgments · page 1 of 2
Narasimha Appa Rao Now Represented By Venkata Ramayya Appa Row; Venkatadri Appa Rao (Representative of Rangayya Appa Row) Vs Parthasarathy Appa Rao and another and Rangayya Appa Rao Now Represented by Venkatadri App Row; Narsimha Appa Rao Now Represented by Venkata Ramayya Appa Row and Parthasarathy Appa Rao and another
Privy Council · (1914) 37 ILRPC 199
Venkata Narasimha Appa Row, Since Deceased (Now Represented By Meka Venkataramayya Appa Row and Another; Venkatadri Appa Row Vs Parthasarathy Appa Row and another; Venkata Narasimha Appa Row and Parthasakathy Appa Row
Privy Council · (1913) 41 IndApp 51
Arun Chandra Singh Vs Kamini Kumar Bardhan and others
Privy Council · (1914) 41 ILRPC 683 : (1913) 41 IndApp 32
Natcheappa Chetty Vs Irrawaddy Flotilla Company
Privy Council · (1914) 41 ILRPC 670
Barhamdeo Prasad and Another Vs Tara Chand and others
Privy Council · (1914) 41 ILRPC 654 : (1913) 41 IndApp 45
Ram Gopal Singh and Others Vs Kali Bakhsh Singh and others
Privy Council · (1914) 36 ILRPC 81
Thakuk Barmha Vs Jiban Ram Marwari
Privy Council · (1914) 41 ILRPC 590 : (1913) 41 IndApp 38
Rameshwar Kumar Vs The Collector of Gaya
Privy Council · (1913) 40 IndApp 236
Bhubaneshwari Kumar Vs Collector of Gaya
Privy Council · (1914) 41 ILRPC 556
Durga Prasad Singh Vs Rajendra Narayan Bagchi and others
Privy Council · (1914) 41 ILRPC 493 : (1913) 40 IndApp 223
Vaithinatha Pillai Vs The King-Emperor
Privy Council · (1913) 36 ILRPC 501 : (1913) 40 IndApp 193
Partab Singh and Another Vs Bhabuti Singh
Privy Council · (1913) 35 ILRPC 487
Ramkishore Kedarnath Vs Jainarayan Ramrachhpal
Privy Council · (1913) 40 ILRPC 966
Dwarka Prasad Singh Vs Janki Prasad Singh
Privy Council · (1913) 35 ILRPC 391
Brijraj Singh and Another Vs Sheodan Singh and others
Privy Council · (1913) 40 IndApp 161
Chiman Lal Vs Hari Chand
Privy Council · (1913) 40 ILRPC 879 : (1913) 40 IndApp 156
Joopoody Sarayya and Others Vs Lakshmanaswamy
Privy Council · (1913) 36 ILRPC 185