CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Privy Council/1908

COURT ARCHIVE

Privy Council judgments, 1908

28 judgments · page 1 of 2

By year

  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
Privy Council15 Dec 1908

Mahomad Kala Mea Vs A. V. Harperink and others

Privy Council · 1 IndCas 122

Read judgment
Privy Council15 Dec 1908

Ram Golam Sahu Vs Barsati Singh

Privy Council · (1909) 36 ILRPC 336 : (1908) 36 IndApp 27 : 1 IndCas 124

Read judgment
Privy Council15 Dec 1908

Kala Mea Vs Harperink

Privy Council · (1909) 36 ILRPC 323

Read judgment
Privy Council15 Dec 1908

Kishori Lal Vs Chunni Lal

Privy Council · (1909) 36 IndApp 9 : 1 IndCas 128

Read judgment
Privy Council15 Dec 1908

Chunni Lal Vs Kishori Lal

Privy Council · (1909) 31 ILRPC 116 : (1908) 36 IndApp 9

Read judgment
Privy Council15 Dec 1908

Maharani Janki Koer Vs Sham Shivendar Sahi

Privy Council · (1908) 36 IndApp 1

Read judgment
Privy Council15 Dec 1908

Sham Shivendar Sahi Vs Janki Koer

Privy Council · (1909) 36 ILRPC 311 : 1 IndCas 126

Read judgment
Privy Council07 Dec 1908

Chokhey Singh and Another; Jote Singh Vs Jote Singh; Chokhey Singh and another

Privy Council · (1908) 36 IndApp 38 : 1 IndCas 166

Read judgment
Privy Council10 Nov 1908

Amna Bibi and Others; Musammat Najam-Un-Nissa and Others Vs Uditnarain Misra and others and Ram Shankar Misir and others; Rama Shankar Misir and Uditnarain Misra and others

Privy Council · (1908) 36 IndApp 44

Read judgment
Privy Council10 Nov 1908

Amma Bibi and Others Vs Udit Narain Misra and others

Privy Council · (1909) 31 ILRPC 68 : 1 IndCas 890

Read judgment
Privy Council31 Jul 1908

Gaya Prasad Vs Bhagat Singh

Privy Council · (1908) 30 ILRPC 525

Read judgment
Privy Council31 Jul 1908

Haidar Khan Vs Secretary of State For India In Council

Privy Council · (1909) 36 ILRPC 1 : (1908) 35 IndApp 195 : 1 IndCas 182

Read judgment
Privy Council27 Jul 1908

Kalka Parshad and Others Vs Mathura Paeshad and others

Privy Council · (1908) 35 IndApp 166 : 1 IndCas 175

Read judgment
Privy Council27 Jul 1908

Kalka Prasad and Others Vs Mathura Prasad and another

Privy Council · (1908) 30 ILRPC 510

Read judgment
Privy Council26 Jul 1908

Bank of Bombay and Another Vs Suleman Somji and others

Privy Council · (1908) 35 IndApp 139

Read judgment
Privy Council21 Jul 1908

Bank of Bombay Vs Suleman Somji

Privy Council · 1 IndCas 369

Read judgment
Privy Council16 Jul 1908

Thakar Singh Vs Atar Singh and others

Privy Council · (1908) 35 IndApp 206

Read judgment
Privy Council03 Jul 1908

Ibrahim Esmael and Others Vs Abdool Carrim Peermamode and others And; Aboo Bakar Mamode and others

Privy Council · 1 IndCas 314

Read judgment
Privy Council01 Jul 1908

Sankaralinga Nadan and Others Vs Raja Rajeswara Dorai and others

Privy Council · (1908) 35 IndApp 176

Read judgment
Privy Council03 Jun 1908

Administrator-General of Bengal Vs Debendra Nath Dutt

Privy Council · (1908) 35 IndApp 109

Read judgment
12Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions