Privy Council15 Dec 1874
Rajah Nilmony Singh Vs Kally Churn Battacharjee and others
Privy Council · (1874) 2 IndApp 83
COURT ARCHIVE
Privy Council judgments, 1874
24 judgments · page 1 of 2
Privy Council12 Dec 1874
Ram Sabuk Bose Vs Monmohini Dossee and others
Privy Council · (1874) 2 IndApp 71
Privy Council11 Dec 1874
Luchmun Singh; Ajit Singh and Ramdeen Singh Vs Shumshere Singh
Privy Council · (1874) 2 IndApp 58
Privy Council20 Nov 1874
Juggernath Sahoo, Sheosahoy Sahoo and Others Vs Syud Shah Mahomed Hossein and others
Privy Council · (1874) 2 IndApp 48
Privy Council18 Nov 1874
Mussumat Chahee Kowar and Another Vs Seths Gujmull; Jeithmull And; Thanmull
Privy Council · (1874) 2 IndApp 34
Privy Council12 Nov 1874
Sirdar Bhagwan Singh Vs The Secretary of State For India In Council
Privy Council · (1874) 2 IndApp 38
Privy Council06 Nov 1874
Hursuhai Singh and Others Vs Syud Lootf Ali Khan
Privy Council · (1874) 2 IndApp 28
Privy Council05 Nov 1874
Dhonender Chunder Mookerjee and Others Vs Mutty Lall Mookerjee and others
Privy Council · (1874) 2 IndApp 18
Privy Council24 Jul 1874
Ganendro Mohun Tagore Vs Rajah Juttendro Mohun Tagore and others
Privy Council · (1874) 1 IndApp 387
Privy Council15 Jul 1874
Moulvie Mahomed Shumsool Hooda and Others Vs Shewukram Alias Roy Dogra Pershad
Privy Council · (1874) 2 IndApp 7
Privy Council03 Jul 1874
The Madras Railway Company Vs The Zemindar of Carvatenagarum
Privy Council · (1874) 1 IndApp 364
Privy Council09 Jun 1874
Toondun Singh Vs Pokhnarain Singh; Telukdharee Singh and Ram Pershad Singh and Bishen Pershad Singh (The Two Sons of Kashee Singh, Deceased)
Privy Council · (1874) 1 IndApp 342
Privy Council05 Jun 1874
Rajah Chaitanya Chundra Harischandana Jagadevu Bahadoor Vs The Collector of Ganjam On Behalf of The Governor of Fort St. George and Narayana Maharaja Devu, Zemindar of Kolli Kota
Privy Council · (1874) 1 IndApp 335
Privy Council08 May 1874
Chedambara Chetty Vs Renga Krishna Muthu Vira Puchaiya Naickar, Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 241
Privy Council18 Mar 1874
Parvatavardani Nauchear Late Zemindar of Ramnad Vs Perinayagum Pillai, Guardian of Ramanada Pandaram, A. Minor, Heir To Ambalavana Pillai
Privy Council · (1874) 1 IndApp 209
Privy Council15 Mar 1874
Oolagappa Chetty Vs Hon. D. Arbuthnot, Collector and Agent To The Court of Wards of Behalf of The Minor Son of Gandama Rama Krishnama Naiker, Zemindar of Gundamanaikanoor; Kantimatinada Pillai, Manager of The Said Estate; Muthuvenkatadri Naiker, Zemindar of Ediacottai and Guardian of The Said Minor and Valundi Ammal Natural Guardian and The Mother of The Said Ward
Privy Council · (1874) 1 IndApp 268
Privy Council13 Mar 1874
The Collector of Trichinopoly (As Representing The Interest of The Governor of Fort St. George); Pedda Amani and Chinna Amani (Second and Third Widows of The Late Zemindar) Vs Lekkamani (First Widow of The Late Zemindar) Since Deceased and The Zemindar of Marungapuri; The Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 282
Privy Council06 Mar 1874
Tacoordeen Tewarry Vs Nawab Syed Ali Hossein Khan and others
Privy Council · (1874) 1 IndApp 192
Privy Council05 Mar 1874
Brindabun Chunder Sircar Chowdhry and Srish Chunder Sircar Chowdhry Vs Brindabun Chunder Dey Chowdhry and others
Privy Council · (1874) 1 IndApp 178