Privy Council15 Dec 1942
Ahmedabad Municipality Vs Secretary of State
Privy Council · (1943) AIR(PC) 21
COURT ARCHIVE
Privy Council judgments, 1942
31 judgments · page 1 of 2
Privy Council15 Dec 1942
Ram Lal Dutt Sarkar Vs Dhirendra Nath Roy and others
Privy Council · (1943) AIR(PC) 24
Privy Council15 Dec 1942
Muralidhar Chatterjee Vs International Film Co. Ltd.
Privy Council · (1943) AIR(PC) 34
Privy Council14 Dec 1942
Lala Raghbir Singh Vs Seth Bam Rattan and others
Privy Council · (1943) AIR(PC) 40
Privy Council14 Dec 1942
Babu Raja Mohan Manucha and others Vs Babu Manzoor Ahmad Khan and others
Privy Council · (1943) AIR(PC) 29
Privy Council14 Dec 1942
Nawab Habibulla Vs Commissioner of Income Tax, Bengal
Privy Council · (1943) AIR(PC) 20
Privy Council13 Oct 1942
Madhorao Narayanrao Ghatate Vs Ramkuwarsha and others
Privy Council · (1943) AIR(PC) 48
Privy Council13 Oct 1942
Pr. N.Sm. Chockalingam Chettiar Vs Official Assignee of Madras
Privy Council · (1943) AIR(PC) 15
Privy Council05 Aug 1942
Canadian Pacific Railway Company Vs Leonard Lockhart
Privy Council · (1943) AIR(PC) 63
Privy Council05 Aug 1942
Bishnath Singh and others Vs Balwant Rao Naik Kalia and others
Privy Council · (1943) AIR(PC) 1
Privy Council05 Aug 1942
In the matter of S.S. "Prins Knud" and her cargo, France Fenwick Tyne and Wear Company Ltd. Vs H.M. Procurator General
Privy Council · (1943) AIR(PC) 54
Privy Council20 Jul 1942
Raghbir Lala and others Vs Mohammad Said and others
Privy Council · (1943) AIR(PC) 7
Privy Council13 Jul 1942
Jeannette Robinson Belyea and another Vs Samuel A. McBride and others
Privy Council · (1943) AIR(PC) 43
Privy Council24 Jun 1942
Lala Hem Chand Vs Lala Pearey Lal and others
Privy Council · (1942) AIR(PC) 64
Privy Council15 Jun 1942
Bank of Upper India Ltd. Vs Robert Hercules Skinner and others
Privy Council · (1942) AIR(PC) 67
Privy Council04 Jun 1942
Dr. Sardar Bahadur, Sir Sunder Singh Majithia Vs Commissioner of Income Tax, United and Central Provinces
Privy Council · (1942) AIR(PC) 57