Privy Council19 Dec 1949
Govindram Gordhandas Seksaria and another Vs State of Gondal by His Highness the Maharaja of Gondal and others
Privy Council · (1950) AIR(PC) 99
COURT ARCHIVE
Privy Council judgments, 1949
62 judgments · page 1 of 4
Privy Council15 Dec 1949
Ram Kissendas Dhanuka and others Vs Satya Charan Law and others
Privy Council · (1950) AIR(PC) 81
Privy Council15 Dec 1949
Benares Bank Ltd. (in Liquidation) Vs Official Assignee of Calcutta, Trustee for the Estate of M. L. Laik and others
Privy Council · (1950) AIR(PC) 75
Privy Council15 Dec 1949
Attorney-General of the Colony of Fiji Vs J.P. Bayly Ltd
Privy Council · (1950) AIR(PC) 73
Privy Council15 Dec 1949
N.S. Krishnaswami Ayyangar and others Vs Perumal Goundan (since deceased) and others
Privy Council · (1950) AIR(PC) 105
Privy Council12 Dec 1949
Gajambal Ramalingam and others Vs Ruknul Mulk Syed Abdul Wajic and others
Privy Council · (1950) AIR(PC) 64
Privy Council12 Dec 1949
Raj Shatranjai Vs Raj Raj Bahadur Singh and another
Privy Council · (1950) AIR(PC) 70
Privy Council06 Dec 1949
Autar Singh and another Vs Mohammad Ejaz Rasool Khan and others
Privy Council · (1950) AIR(PC) 88
Privy Council01 Dec 1949
Shankarlal Patwari Vs Hiralal Murarka and others
Privy Council · (1950) AIR(PC) 80
Privy Council28 Nov 1949
Lumbhardar Zutshi and another Vs The King.
Privy Council · (1950) AIR(PC) 26
Privy Council24 Nov 1949
Governor-General in Council Vs Constance Zena Wells
Privy Council · (1950) AIR(PC) 22
Privy Council22 Nov 1949
C.S. Nataraja Pillai (now deceased) and another Vs C.S. Subbaraya Chettiar
Privy Council · (1950) AIR(PC) 34
Privy Council22 Nov 1949
N. Subramania, Pillai Vs A. Draviyasundaram Pillai
Privy Council · (1950) AIR(PC) 37
Privy Council22 Nov 1949
Zakka Pattalhirami Reddi Vs Menakur Balarami Reddi and others
Privy Council · (1950) AIR(PC) 48
Privy Council17 Nov 1949
Tiruchendur Sri SubramaniaswamsTemple Vs P. Ramaswamia, Pillai and others
Privy Council · (1950) AIR(PC) 32