Privy Council16 Dec 1892
Saodamini Dasi Vs The Administrator-General of Bengal and others
Privy Council · (1893) 20 ILRPC 433
COURT ARCHIVE
Privy Council judgments, 1892
40 judgments · page 1 of 2
Privy Council16 Dec 1892
Rani Hemanta Kumari Dubi Vs Raja Surja Kant Acharya
Privy Council · (1892) 20 IndApp 25
Privy Council16 Dec 1892
Sowdaminee Dossee Vs The Administrator-General of Bengal and others
Privy Council · (1892) 20 IndApp 12
Privy Council10 Dec 1892
Mohesh Narain Moonshi Vs Taruck Nath Moitra and others
Privy Council · (1892) 20 IndApp 30
Privy Council25 Nov 1892
Lakshmi Narayana Ananga Garu Vs Durga Madhawa Deo Garu
Privy Council · (1893) 16 ILRPC 268 : (1892) 20 IndApp 9
Privy Council16 Nov 1892
Mohesh Narain Munshi Vs Taruck Nath Moitra and others
Privy Council · (1893) 20 ILRPC 487
Privy Council11 Nov 1892
Greender Chunder Ghose Vs Troylockhonauth Ghose and others
Privy Council · (1892) 21 IndApp 35
Privy Council23 Jul 1892
Sarat Chunder Dey and Others Vs Gopal Chunder Laha and others
Privy Council · (1892) 19 IndApp 203
Privy Council23 Jul 1892
Gopal Chunder Laha and Others Vs Sarat Chunder Dey and others
Privy Council · (1893) 21 ILRPC 296
Privy Council23 Jul 1892
Gajapati Radhamani Garu Vs Maharani Pusapati Alakarajeswari
Privy Council · (1893) 16 ILRPC 1 : (1892) 19 IndApp 184
Privy Council23 Jul 1892
Ramgopal and Another Vs Shamskhaton and others
Privy Council · (1893) 20 ILRPC 93
Privy Council02 Jul 1892
Abdul Gafur and Others Vs Nizamudin and others
Privy Council · (1892) 19 IndApp 170
Privy Council29 Jun 1892
Nawab Khaja Ahsanulla Khan Bahadoor Vs Hurri Churn Mozoomdar
Privy Council · (1892) 19 IndApp 191
Privy Council29 Jun 1892
Haricharn Mozumdar Vs Ahsanulla Khan Bahadur
Privy Council · (1893) 20 ILRPC 86
Privy Council23 Jun 1892
Birj Mohun Thakoor and Another Vs Rai Uma Nath Chowdhry and others
Privy Council · (1893) 20 ILRPC 8 : (1892) 19 IndApp 154
Privy Council21 Jun 1892
Kameswar Pershad Vs Rajkumari Ruttan Koer and others
Privy Council · (1893) 20 ILRPC 79 : (1889) 19 IndApp 234
Privy Council31 May 1892
Gajapathi Radhika Vs Vasudeva Santa Singaro
Privy Council · (1892) 15 ILRPC 503 : (1892) 19 IndApp 179