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Privy Council judgments, 1912

54 judgments · page 1 of 3

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Privy Council28 Dec 1912

Raja Balwant Singh Vs The Rev. Rockwell Calancy and Rao Maharaj Singh

Privy Council · 14 IndCas 629

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Privy Council10 Dec 1912

Secretary of State For India Vs Moment

Privy Council · (1913) 40 ILRPC 391

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Privy Council10 Dec 1912

Suraj Narain and Another Vs Iqbal Narain and others

Privy Council · (1913) 35 ILRPC 80 : (1912) 40 IndApp 40

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Privy Council05 Dec 1912

Mathura Prasad and Others Vs Sheikh Muhammad

Privy Council · 17 IndCas 844

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Privy Council05 Dec 1912

Lallu Sahi Vs Mahant Rajbans Bharthi and another

Privy Council · 17 IndCas 842

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Privy Council29 Nov 1912

Saiyid Abdullah Khan Vs Saiyad Basharat Hussain

Privy Council · 17 IndCas 737

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Privy Council29 Nov 1912

Saiyid Basharat Husain Vs Saiyid Abdullah Khan

Privy Council · (1912) 40 IndApp 31

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Privy Council26 Nov 1912

Ahmedbhoy Habib Bhoy Vs The Bombay Fire and Marine Insurance Company Limited

Privy Council · 17 IndCas 755

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Privy Council26 Nov 1912

Munshi Indar Sahai Vs Kunwar Shiam Bahadur and others

Privy Council · 17 IndCas 760

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Privy Council26 Nov 1912

Raghubir Singh; Moti Kunwar Vs Moti Kunwar; Sati Singh and another

Privy Council · (1913) 35 ILRPC 41

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Privy Council26 Nov 1912

Azima Bibi Vs Shamalanand

Privy Council · (1913) 40 ILRPC 378 : 17 IndCas 758

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Privy Council26 Nov 1912

Court of Wards Vs Ilahi Bakhsh

Privy Council · (1913) 40 ILRPC 297

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Privy Council21 Nov 1912

Vishwanath Prabhuram Vaidya Vs Mulraj Khatau

Privy Council · (1913) 37 ILRPC 198

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Privy Council13 Nov 1912

Kirpal Singh Vs Balwant Singh

Privy Council · (1913) 40 ILRPC 288

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Privy Council12 Nov 1912

Babui Bacha Kumar Vs Babui Suraj Kala Kumar

Privy Council · 17 IndCas 763

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Privy Council06 Nov 1912

Mulraj Khatau Vs Vishwanath Prabhuram Vaidya

Privy Council · 17 IndCas 627

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Privy Council31 Oct 1912

Tripurari Pal Vs Jagat Tarini Dasi

Privy Council · (1913) 40 ILRPC 274 : (1912) 40 IndApp 37 : 17 IndCas 696

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Privy Council31 Oct 1912

Bank of Bombay Vs Nandlal Thackerseydas

Privy Council · 17 IndCas 663

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Privy Council29 Oct 1912

Sachindra Nath Roy and Others Vs The Secretary of State For India In Council

Privy Council · 17 IndCas 733

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Privy Council08 Sept 1912

Narain and Another Vs Lala Raghubans Rai

Privy Council · 17 IndCas 729

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