Privy Council18 Dec 1885
Mussamut Nanomi Babuasin and Others Vs Modun Mohun and others
Privy Council · (1885) 13 IndApp 1
COURT ARCHIVE
Privy Council judgments, 1885
31 judgments · page 1 of 2
Privy Council18 Jul 1885
Manroop Koer and Another Vs Coomari Rodeshwar
Privy Council · (1885) 13 IndApp 20
Privy Council11 Jul 1885
Tekait Ram Chunder Singh Vs Srimati Madho Kumari and others
Privy Council · (1885) 12 IndApp 188
Privy Council09 Jul 1885
Nilakant Banerji Vs Suresh Chandra Mullick and others
Privy Council · (1885) 12 ILRPC 414
Privy Council08 Jul 1885
Akhoy Chunder Bachi and Others Vs Kalapahar Haji and another
Privy Council · (1885) 12 ILRPC 406 : (1885) 12 IndApp 198
Privy Council01 Jul 1885
Madan Mohan Lal and Others Vs Lala Sheosanker Sahai
Privy Council · (1885) 12 ILRPC 482
Privy Council27 Jun 1885
The Official Trustee of Bengal Vs Krishna Chandra Mozumdar and others
Privy Council · (1885) 12 ILRPC 239 : (1885) 12 IndApp 166
Privy Council27 Jun 1885
Kali Prossunno Ghose and Another Vs Kamini Sundari Chaodhrani
Privy Council · (1885) 12 ILRPC 225
Privy Council27 Jun 1885
Srimati Kamini Soondari Chowdhrani Vs Kali Prosunno Ghose and another
Privy Council · (1885) 12 IndApp 215
Privy Council24 Jun 1885
Moulvi Muhammad Abdul Majid Vs Mussumat Fatima Bibi
Privy Council · (1885) 12 IndApp 159
Privy Council19 Jun 1885
Mathura Das and Others Vs Alexander Mitchell
Privy Council · (1886) 8 ILRPC 6
Privy Council18 Jun 1885
Kishen and Others Vs The Secretary of State For India In Council
Privy Council · (1885) 12 IndApp 142
Privy Council18 Jun 1885
The Secretary of State For India In Council Vs Kishen and others
Privy Council · (1885) 12 ILRPC 143
Privy Council13 Jun 1885
Toolshi Pershad Singh and Others Vs Rajah Ram Narain Singh
Privy Council · (1885) 12 IndApp 205
Privy Council13 Jun 1885
Ramnarain Singh Vs Tulshi Pershad Singh and others
Privy Council · (1885) 12 ILRPC 117
Privy Council09 Jun 1885
Bhubaneswari Debi Vs Nilcomul Lahiri
Privy Council · (1885) 12 ILRPC 18 : (1885) 12 IndApp 137
Privy Council17 Mar 1885
Jehan Kadr Vs Afsar Bahu Begum and On Her Death Badshah Saheeba Amir-Ul-Nissa
Privy Council · (1885) 12 ILRPC 1