COURT ARCHIVE
Privy Council judgments, 1919
104 judgments · page 1 of 6
Privy Council19 Dec 1919
Marshall''s Township Syndicate Limited Vs Johannesburg Consolidated Investment Company Limited
Privy Council · (1920) AIR(PC) 170
Privy Council18 Dec 1919
Toronto Railway Company Vs Corporation of the City of Toronto
Privy Council · (1920) AIR(PC) 160
Privy Council16 Dec 1919
Trustees for the Improvement of Calcutta Vs Chandra Kant Ghosh
Privy Council · (1920) AIR(PC) 51
Privy Council15 Dec 1919
The East India Railway Company Vs Major Andrew Torton Kirkwood
Privy Council · (1922) AIR(PC) 195
Privy Council15 Dec 1919
M.R. Seturatnam Aiyar and others Vs Venkatachela Goundan and others
Privy Council · (1920) AIR(PC) 67
Privy Council09 Dec 1919
Emerson Brantingham Implement Company Vs Schofield
Privy Council · (1920) AIR(PC) 169
Privy Council08 Dec 1919
Krishna Ayyangar Vs Nallaperumal Pillai and others
Privy Council · (1920) AIR(PC) 56
Privy Council08 Dec 1919
Commander, Officers and Crew of His Majesty''s Submarine "E-14" Vs His Majesty''s Procurator General
Privy Council · (1919) AIR(PC) 239
Privy Council05 Dec 1919
Canadian Pacific Railway Vs S.S. Storstad, and others
Privy Council · (1920) AIR(PC) 233
Privy Council04 Dec 1919
Muhammed Rustam Ali Khan and another Vs Municipal Committee of Karnal City
Privy Council · (1920) AIR(PC) 43
Privy Council02 Dec 1919
Kulsambi and others Vs Khensabai and others
Privy Council · (1920) AIR(PC) 40
Privy Council02 Dec 1919
Radha Kishun Vs Khurshed Hossein and others
Privy Council · (1920) AIR(PC) 81
Privy Council28 Nov 1919
Robert Skinner alias Sirdar Mirza and others Vs R.H. Skinner and others
Privy Council · (1920) AIR(PC) 121
Privy Council27 Nov 1919
Scottish Australian Mining Co. Vs New Redhead Co.
Privy Council · (1920) AIR(PC) 227