COURT ARCHIVE
Privy Council judgments, 1919
104 judgments · page 5 of 6
Privy Council02 May 1919
Theodore and another Vs Duncan and another
Privy Council · (1919) AIR(PC) 168
Privy Council07 Apr 1919
Electrical Development Company of Ontario Vs Attorney-General for Ontario and Hydro-Electric Power Commission of Ontario
Privy Council · (1919) AIR(PC) 158
Privy Council03 Apr 1919
British America Elevator Company Limited Vs Bank of British North America
Privy Council · (1919) AIR(PC) 184
Privy Council31 Mar 1919
Melbourne Tramway and Omnibus Company, Limited Vs Tramway Board
Privy Council · (1919) AIR(PC) 176
Privy Council21 Mar 1919
South Australian Brewing Company, Limited Vs Hill
Privy Council · (1919) AIR(PC) 152
Privy Council17 Mar 1919
(Upadrashta) Venkata Sastrulu Vs Divi Seetharamudu and others
Privy Council · (1919) AIR(PC) 111
Privy Council14 Mar 1919
Annie Besant Vs Advocate General of Madras and another
Privy Council · (1919) AIR(PC) 31
Privy Council27 Feb 1919
Damusa and another Vs Abdul Samad and others
Privy Council · (1919) AIR(PC) 29
Privy Council27 Feb 1919
Surendra Nath Roy and others Vs Dwarka Nath Chakravarty and another
Privy Council · (1919) AIR(PC) 84
Privy Council25 Feb 1919
Raja Setrucharlu Ramabhadra Raju Bahadur and others Vs Maharaja of Jeypore and others
Privy Council · (1919) AIR(PC) 150
Privy Council25 Feb 1919
(Nalluri) Kristnamma and another Vs Kamepalli Venkatasubbayya and others
Privy Council · (1919) AIR(PC) 162
Privy Council20 Feb 1919
Raghunath Roy Marwari and others Vs Raja Durga Prashad Singh and others
Privy Council · (1919) AIR(PC) 17
Privy Council18 Feb 1919
Basar Khan and others Vs Moulvi Syed Leakat Hossein and others
Privy Council · (1919) AIR(PC) 14
Privy Council18 Feb 1919
Nazir Begam Vs Rao Raghunath Singh and others
Privy Council · (1919) AIR(PC) 12
Privy Council11 Feb 1919
Gannabhattula Venkamma Vs Gannabhattula Venkatarathamma and others
Privy Council · (1919) AIR(PC) 181