COURT ARCHIVE
Privy Council judgments, 1919
104 judgments · page 4 of 6
Privy Council01 Jul 1919
Balthazar and Son Vs E. M. Abowath (A Firm)
Privy Council · (1919) AIR(PC) 166
Privy Council01 Jul 1919
Hemanta Kumari Debi Vs Midnapur Zamindari Co.
Privy Council · (1919) AIR(PC) 79
Privy Council30 Jun 1919
Mt. Bhagwant Koer and others Vs Dhanukdhari Prasad Singh and another
Privy Council · (1919) AIR(PC) 75
Privy Council26 Jun 1919
Ch. Satgur Prasad Vs Raj Kishore Lal and others
Privy Council · (1919) AIR(PC) 60
Privy Council26 Jun 1919
A. R. R. M.V. Arunachallam Chetty and others Vs Venkatachalapathi Guruswamigal
Privy Council · (1919) AIR(PC) 62
Privy Council23 Jun 1919
Muhammad Wali Khan Vs Muhammad Mohi-ud-Din Khan and others
Privy Council · (1919) AIR(PC) 47
Privy Council20 Jun 1919
N. Varada Pillai and another Vs Jeevarathnammal
Privy Council · (1919) AIR(PC) 44
Privy Council19 Jun 1919
Port Canning and Land Improvement Company Limited Vs Sm. Katyani Deli
Privy Council · (1919) AIR(PC) 42
Privy Council03 Jun 1919
Midnapur Zemindary Company Ltd. Vs Uma Charan Mandal and others
Privy Council · (1919) AIR(PC) 39
Privy Council30 May 1919
Texas Co. Ltd. Vs Bombay Banking Co. and another
Privy Council · (1919) AIR(PC) 20
Privy Council30 May 1919
Sunitibala Debi Vs Dhara Sundari Debi and another
Privy Council · (1919) AIR(PC) 24
Privy Council23 May 1919
Raja Braja Sundar Deb Vs Bhola Nath and another
Privy Council · (1919) AIR(PC) 120
Privy Council16 May 1919
S. Paul De Silva and another Vs Korossa (Ceylon) Rubber Company, Limited
Privy Council · (1919) AIR(PC) 231
Privy Council12 May 1919
Mating Ba Dun and another Vs Mulla Rice Mill Co., Ltd.
Privy Council · (1919) AIR(PC) 172
Privy Council12 May 1919
Maharajah of Jeypore and another Vs Vikarama Deo Garu
Privy Council · (1919) AIR(PC) 126