Privy Council20 Dec 1922
Harichand Mancharam Vs Govind Laxman Gokhale
Privy Council · (1923) AIR(PC) 47
COURT ARCHIVE
Privy Council judgments, 1922
76 judgments · page 1 of 4
Privy Council20 Dec 1922
Mt. Hafizan Bibi Vs Mt. Suba Bibi and others
Privy Council · (1923) AIR(PC) 29
Privy Council20 Dec 1922
Kamulammal, (Since deceased) now represented by Kattari Nagaya Kamarajendra Ramasami Pandiya Naicker Vs T. B. K. Visvanathaswami Naicker, since deceased, and others
Privy Council · (1923) AIR(PC) 8
Privy Council20 Dec 1922
(Haji) Abdur Rahim Vs Narayan Das Aurora, and others
Privy Council · (1923) AIR(PC) 44
Privy Council20 Dec 1922
M. Subramanian and another Vs M.L.R.M. Lutchman and others
Privy Council · (1923) AIR(PC) 50
Privy Council20 Dec 1922
Rani Jagadamba Kumari Vs Wazir Narain Singh
Privy Council · (1923) AIR(PC) 59
Privy Council20 Dec 1922
Foolcooverbai Vs Rai Saheb Keshrisingh Rajmal
Privy Council · (1923) AIR(PC) 112
Privy Council11 Dec 1922
Ram Bujhawan Prasad Singh and another Vs Nathu Ram and others
Privy Council · (1923) AIR(PC) 37
Privy Council11 Dec 1922
(Maria) Venkanna and another Vs (Merla) Agasthiah and others
Privy Council · (1923) AIR(PC) 31
Privy Council08 Dec 1922
The Secretary of State Vs Laxmi Bai and another
Privy Council · (1923) AIR(PC) 6
Privy Council08 Dec 1922
Baikuntha Nath Chattoraj Vs Prasannamoyi Debya and another
Privy Council · (1922) AIR(PC) 409
Privy Council04 Dec 1922
Sahdeo Narain Deo and others Vs Kusum Kumari
Privy Council · (1923) AIR(PC) 21
Privy Council01 Dec 1922
(Srimati) Saratkumari Dasi Vs Amulyadhan Kundu and others
Privy Council · (1923) AIR(PC) 13
Privy Council30 Nov 1922
(Chelikani) Venkatarayanim Garu and others Vs Venkata Subadrayamma Jagapathi Bahadur Garu, and others
Privy Council · (1923) AIR(PC) 26
Privy Council28 Nov 1922
Thakurain Harnath Kuar Vs Thakur Indar Bahadur Singh
Privy Council · (1922) AIR(PC) 403
Privy Council28 Nov 1922
Mahomed Sulaiman Vs Kumar Birendra Chandra Singh (deceased) and others
Privy Council · (1922) AIR(PC) 405
Privy Council24 Nov 1922
P. M. Sadasiva Mudaliar and others Vs A. R. Hajee Fakeer Mahomed Sait and Sons
Privy Council · (1922) AIR(PC) 397