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Privy Council judgments, 1920

89 judgments · page 1 of 5

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Privy Council17 Dec 1920

In the matter of Part Cargo ex-Steamship "Hilding"

Privy Council · (1920) AIR(PC) 286

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Privy Council16 Dec 1920

Secretary of State for India Vs Srinivasa Chariar and others

Privy Council · (1921) AIR(PC) 1

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Privy Council16 Dec 1920

Wazir Sundar Singh Vs Musammat Farida Khanam and another

Privy Council · (1920) AIR(PC) 132

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Privy Council16 Dec 1920

Ship "Marlborough Hill" Vs Alex, Cowan and Sons, Limited and others

Privy Council · (1920) AIR(PC) 302

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Privy Council13 Dec 1920

Khetramoni Dasi and another Vs Jiban Krishna Kundu and others

Privy Council · (1921) AIR(PC) 33

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Privy Council13 Dec 1920

Nakimo Dewani and others Vs Mt. Pemba Dichen and others

Privy Council · (1921) AIR(PC) 22

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Privy Council13 Dec 1920

Raja of Ramnad, Decree-holder Vs Velusami Tevar and others, Judgment-debtors

Privy Council · (1921) AIR(PC) 23

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Privy Council10 Dec 1920

Maharaj Bahadur Singh Vs Balchand and others

Privy Council · (1922) AIR(PC) 165

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Privy Council10 Dec 1920

Pacific Coast Coal Mines Limited, and others Vs John Arbuthnot and others

Privy Council · (1920) AIR(PC) 210

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Privy Council10 Dec 1920

Maharaj Bahadur Singh Vs Balchand Chowdhury and others

Privy Council · (1921) AIR(PC) 128

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Privy Council09 Dec 1920

Kali Nath Roy Vs King-Emperor

Privy Council · (1921) AIR(PC) 29

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Privy Council09 Dec 1920

(Sayyapureddi) Chinayya Dhora and others Vs Emperor

Privy Council · (1921) AIR(PC) 24

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Privy Council09 Dec 1920

Pokhar Singh and others Vs Jagu Singh and others

Privy Council · (1921) AIR(PC) 109

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Privy Council07 Dec 1920

(Malraju) Lakshmi Venkayamma Row Vs Venkatadri Appa Rao and others

Privy Council · (1921) AIR(PC) 27

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Privy Council07 Dec 1920

Midnapur Zamindari Co., Ltd Vs Naresh Narayan Roy

Privy Council · (1922) AIR(PC) 241

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Privy Council03 Dec 1920

Radhakrishna Aiyar and another Vs Swaminatha Aiyar

Privy Council · (1921) AIR(PC) 25

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Privy Council30 Nov 1920

Attorney-General for Canada Vs Attorney General for the Province of Quebec

Privy Council · (1920) AIR(PC) 144

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Privy Council25 Nov 1920

Indian Immigration Trust Board of Natal Vs Govindasamy

Privy Council · (1920) AIR(PC) 114

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Privy Council23 Nov 1920

Attorney General for the Province of Quebec and others Vs Attorney General for the Dominion of Canada and another

Privy Council · (1920) AIR(PC) 256

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Privy Council18 Nov 1920

Daw Bwa and others Vs U. Ba. Thaw and others

Privy Council · (1920) AIR(PC) 138

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