COURT ARCHIVE
Privy Council judgments, 1920
89 judgments · page 3 of 5
Privy Council06 Jul 1920
Charan Das and others Vs Amir Khan and others
Privy Council · (1921) AIR(PC) 50
Privy Council02 Jul 1920
Tilakdhari Lal and another Vs Khedan Lal and others
Privy Council · (1921) AIR(PC) 112
Privy Council24 Jun 1920
Chowdhury Siurweshwar Misser and another Vs Maheshrani Misrain and others
Privy Council · (1921) AIR(PC) 107
Privy Council24 Jun 1920
Balwant Rao and others Vs Baji Rao and others
Privy Council · (1921) AIR(PC) 59
Privy Council18 Jun 1920
Nawab Bahadur Muhammas Rustam Ali Khan and another Vs Nawab Maulvi Mnslitaq Husain and others
Privy Council · (1921) AIR(PC) 105
Privy Council15 Jun 1920
Kamla Lachhmi Vs Mahant Basdeo Prasad and another
Privy Council · (1921) AIR(PC) 126
Privy Council08 Jun 1920
Tirugnana pal Vs Ponnammai Nadathi and others
Privy Council · (1921) AIR(PC) 89
Privy Council08 Jun 1920
Rani Indar Kuar Vs Thakur Baldeo Bakhsh Singh
Privy Council · (1921) AIR(PC) 131
Privy Council14 May 1920
In the matter of Part Cargo ex-Steamship "Urna" Vs His Majesty''s Procurator-General
Privy Council · (1920) AIR(PC) 246
Privy Council14 May 1920
Trinidad Shipping and Trading Company Limited Vs G.R. Alston and Company
Privy Council · (1920) AIR(PC) 117
Privy Council14 May 1920
Bharat Indu and others Vs Hakim Mohammad Hamid Ali Khan and others
Privy Council · (1921) AIR(PC) 93
Privy Council07 May 1920
Sitabai and another Vs Bapu Anna Patil and another
Privy Council · (1921) AIR(PC) 88
Privy Council04 May 1920
In the matter of the cargo ex-Steamship "Oscar II" His Majesty''s Procurator-General Vs Olivarius and Christensen and the Thames and Mersey Marine Insurance Company, Limited
Privy Council · (1920) AIR(PC) 236
Privy Council04 May 1920
In the matter of Part cargo ex-steamship "Noordan"
Privy Council · (1920) AIR(PC) 248
Privy Council03 May 1920
Toolsidas Tejpal Vs M.P. Venkatachalapathy Aiyar and another
Privy Council · (1921) AIR(PC) 46
Privy Council30 Apr 1920
In the matter of part cargo ex-steamship "Orleric." E.F. Newing Vs His Majesty''s procurator General
Privy Council · (1920) AIR(PC) 228