COURT ARCHIVE
Privy Council judgments, 1920
89 judgments · page 2 of 5
Privy Council15 Nov 1920
Maharaj Bahadur Singh and another Vs A.H. Forbes
Privy Council · (1921) AIR(PC) 27
Privy Council12 Nov 1920
Raja Anand Rao Vs Ramdas Daduram and others
Privy Council · (1921) AIR(PC) 123
Privy Council26 Oct 1920
National Bank of Australasia Limited Vs Paul Hamilton Joseph, Since deceased and others
Privy Council · (1920) AIR(PC) 274
Privy Council19 Oct 1920
Les President et Syndics de la commune de Lapraire de la Magdeleine Vs La Compagniede Jesus
Privy Council · (1920) AIR(PC) 278
Privy Council19 Oct 1920
Curtis''s and Harvey (Canada), Limitted, in Liquidation Vs North British and Mercantile Insurance Company, Limited
Privy Council · (1920) AIR(PC) 107
Privy Council19 Oct 1920
Scrutton, Sons and Company Vs Attorney General for Trinidad
Privy Council · (1920) AIR(PC) 284
Privy Council05 Aug 1920
Hussonally Sullemanji Vs Tribhowandas Mangaldas Nathubhai and others
Privy Council · (1921) AIR(PC) 40
Privy Council29 Jul 1920
In the matter of the Steamship "Dusseldorf:"
Privy Council · (1920) AIR(PC) 261
Privy Council22 Jul 1920
Paguet and another Vs Corporation of Pilots for and below the Harbour of Quebec
Privy Council · (1920) AIR(PC) 202
Privy Council20 Jul 1920
Mati Lal Das Vs Eastern Mortgage and Agency Co., Ld., and other
Privy Council · (1921) AIR(PC) 118
Privy Council19 Jul 1920
W. Krishnamachariar and another Vs A. Sankara Sah
Privy Council · (1921) AIR(PC) 91
Privy Council16 Jul 1920
Weet India Electric Company Limited Vs Roberts
Privy Council · (1920) AIR(PC) 176
Privy Council08 Jul 1920
(Srimati) Giribala Dasi Vs Kalidas Bhanja and others
Privy Council · (1921) AIR(PC) 71