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Privy Council judgments, 1930

89 judgments · page 1 of 5

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Privy Council19 Dec 1930

Govindrao and another Vs Rajabai and another

Privy Council · (1931) AIR(PC) 48

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Privy Council16 Dec 1930

Miss Dottie Karan Vs Lachmi Prasad Sinha

Privy Council · (1931) AIR(PC) 52

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Privy Council16 Dec 1930

Commissioner of Income Tax, Bombay Vs Remongton Typewriter Company (Bombay ) Limited

Privy Council · (1931) AIR(PC) 42

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Privy Council16 Dec 1930

Nanhelal and another Vs Umrao Singh

Privy Council · (1931) AIR(PC) 33

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Privy Council16 Dec 1930

Abdul Ghafur and others Vs Mt. Hussain Bibi and others

Privy Council · (1931) AIR(PC) 45

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Privy Council04 Dec 1930

Dulahin Jadunath Kuar and others Vs Raja Bisheshar Bakhsh Singh and others

Privy Council · (1931) AIR(PC) 24

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Privy Council02 Dec 1930

Prafulla Ranjan Das Vs Chief Justice and Judges of Patna High Court

Privy Council · (1931) AIR(PC) 22(2)

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Privy Council25 Nov 1930

Official Receiver Vs P.L.K.M.R.M. Chettyar Firm

Privy Council · (1931) AIR(PC) 75

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Privy Council24 Nov 1930

Nageshwar Bux Roy Vs Bengal Coal Co. Ltd. and others

Privy Council · (1931) AIR(PC) 186

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Privy Council24 Nov 1930

Nageshwar Bux Roy Vs Bengal Coal Co. Ltd., and others

Privy Council · (1931) AIR(PC) 18

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Privy Council18 Nov 1930

Ramanathan Chetty Vs Mira Saibo Marikar

Privy Council · (1931) AIR(PC) 28

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Privy Council21 Oct 1930

Bagesswari Charan Singh Vs Kumar Kamakhya Narain Singh

Privy Council · (1931) AIR(PC) 30

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Privy Council21 Oct 1930

Charu Chandra Ghose Vs Kumar Kamakhya Narain Singh and others

Privy Council · (1931) AIR(PC) 5

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Privy Council16 Oct 1930

William Dimech Vs Goffredo Alessandro Chretien and another

Privy Council · (1931) AIR(PC) 15

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Privy Council16 Oct 1930

Achi Thayar Ammal and others Vs Balkis Nachial

Privy Council · (1931) AIR(PC) 68

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Privy Council14 Oct 1930

Annamalai Chettiar and others Vs A.M.K.C.T. Muthukaruppan Chettiar and another

Privy Council · (1931) AIR(PC) 9

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Privy Council14 Oct 1930

Secretary, Cantonment Committee, Barrackpore Vs Satish Chandra Sen

Privy Council · (1931) AIR(PC) 1

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Privy Council29 Jul 1930

Motilal and others Vs Nanhelal and another

Privy Council · (1930) AIR(PC) 287

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Privy Council29 Jul 1930

Official Assignee of the Estate of Cheah Soo Tuan Vs Khoo Saw Cheow

Privy Council · (1930) AIR(PC) 265

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Privy Council29 Jul 1930

Robert Alan Hill and others Vs Permanent Trustee Co. of New South Wales Ltd. and others

Privy Council · (1930) AIR(PC) 302

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