Privy Council09 Dec 1896
Muhammad Abdul Majid Vs Muhammad Abdul Aziz and others
Privy Council · (1897) 19 ILRPC 155
COURT ARCHIVE
Privy Council judgments, 1896
30 judgments · page 1 of 2
Privy Council09 Dec 1896
Maulvi Muhammad Abdul Majid Vs Muhammad Abdul Aziz and others
Privy Council · (1896) 24 IndApp 22
Privy Council21 Nov 1896
Lalta Pershad and Others Vs Sheikh Azzir-Ud-Din Ahmid and another
Privy Council · (1896) 24 IndApp 49
Privy Council21 Nov 1896
Lalta Prasad and Others Vs Sheikh Aziz-Ud-Din and others
Privy Council · (1897) 19 ILRPC 209
Privy Council31 Jul 1896
Mathura Das and Another Vs Raja Narindar Bahadur Pal and others
Privy Council · (1897) 19 ILRPC 39 : (1896) 23 IndApp 138
Privy Council28 Jul 1896
Miller (Assignee of The Estate of Ram Kishen) Vs Babu Madho Das
Privy Council · (1897) 19 ILRPC 76 : (1896) 23 IndApp 106
Privy Council28 Jul 1896
Muhammad Ikram-Ud-Din Vs Mussammat Najiban
Privy Council · (1896) 23 IndApp 167
Privy Council27 Jun 1896
Muttuvaduganadha Tevar Vs Periasami Alias Udayana Tevar
Privy Council · (1896) 23 IndApp 128
Privy Council27 Jun 1896
Bengal Indigo Company Limited Vs Mohunt Roghubur Das
Privy Council · (1896) 23 IndApp 158
Privy Council27 Jun 1896
Thakur Nitrpal Singh Vs Thakur Jai Singh Pal
Privy Council · (1896) 23 IndApp 147
Privy Council27 Jun 1896
Grenon and Others Vs Lachmi Narain Augurwala and others
Privy Council · (1897) 24 ILRPC 8 : (1896) 23 IndApp 119
Privy Council20 May 1896
Upendra Lal Mukerji and Others Vs Hurri Bhusan Mukerji
Privy Council · (1897) 24 ILRPC 1
Privy Council20 May 1896
Hurri Bhusan Mookerji Vs Upendra Lal Mookerji and others
Privy Council · (1896) 23 IndApp 97
Privy Council09 May 1896
Rajah Muhammad Mumtaz Ali Khan Vs Sheorattanjir and another
Privy Council · (1896) 23 IndApp 75
Privy Council09 May 1896
Muthuswami Mudaliyar and Others Vs Sunambedu Muthukumaraswami Mudaliyar
Privy Council · (1896) 23 IndApp 83
Privy Council08 May 1896
Indar Parsad and Another Vs Ali Khan Bahadur
Privy Council · (1896) 23 ILRPC 950
Privy Council20 Mar 1896
Maheshar Baksh Singh Vs Ratan Singh and others
Privy Council · (1896) 23 ILRPC 766 : (1896) 23 IndApp 57